Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 51 in The West Bengal Factories Rules, 1958 51. Methods of work: - No process or work shall be carried on in any factory in such a manner as to cause risk of bodily injury.Rule Prescribed under Sections 41 and 112
