Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(a) in Bihar Urban Local Body (Community Participation) Rules, 2013 (a)he resigns his office by notice in writing, under his hand addressed to the Chief Councilor and there upon his office shall become vacant from the date of the notice or
