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Chattisgarh High Court

State Of Chhattisgarh vs Smt.Shanti Mandal And Anr. 35 ... on 8 October, 2018

                                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                                       Order Sheet
                                                  Cr.M.P No.275 of 2014
                                State Of Chhattisgarh Versus Smt.shanti Mandal And Anr.


08.10.2018

Shri Raj Kumar Gupta, Deputy Advocate General for the State/Petitioner prays for and is granted two weeks' time to argue the matter.

As prayed, post this matter after three weeks.

Sd/-

(Sanjay Agrawal) Judge Priya