Section 9(1)(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

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State of Rajasthan - Subsection

Section 9(1)(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(b)is given an opportunity of making a representation in writing within such reasonable time as may be specified in the notice against the grounds of confiscation; and

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State of Rajasthan - Subsection

Section 9(1)(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014