Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 7 July, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO.
..... Decree Holder
Through: Mr. Pawan Kumar Mittal, Adv.
versus
M/S. NTPC LTD.
..... Judgement Debtor
Through: Mr. Ajitesh Garg, Mr. Adarsh
Tripathi & Mr. Vikram S Baid, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 07.07.2022
1. Mr. Ajitesh Garg, Advocate appears for the respondent states that he intends to file objections to the petition. Let the same be filed within four weeks. Response thereto, be filed within two weeks thereafter.
2. List on September 26, 2022.
V. KAMESWAR RAO, J JULY 7, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:08.07.2022 19:30:26