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Allahabad High Court

Rishipal Sharma vs Smt. Mona Panwar,A.D.J. on 20 March, 2025

Author: Salil Kumar Rai

Bench: Salil Kumar Rai





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Court No. - 1
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 9172 of 2023
 

 
Applicant :- Rishipal Sharma
 
Opposite Party :- Smt. Mona Panwar,A.D.J.
 
Counsel for Applicant :- Vidya Nath Shukla
 

 
Hon'ble Salil Kumar Rai,J.
 

List has been revised. No one appears for the applicant.

It appears that the order of this Court has already been complied with or the applicant has lost interest in prosecuting the matter.

It would serve no useful purpose to keep the application pending.

The application is dismissed.

Order Date :- 20.3.2025 Satyam