Himachal Pradesh High Court
Tulsi Ram vs . Parveen Kumar on 25 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Tulsi Ram vs. Parveen Kumar CMP(M) No. 920 of 2021 .
25.4.2022 Present: Mr. Dhananjay Singh, Advocate, vice Mr. Atul Jhingan, Advocate, for the applicant-appellant.
Fresh steps for service of sole respondent be now taken within one week, failing which, the application shall stand dismissed for want of prosecution without any reference to the Court. On taking such steps, notice be issued to the respondent returnable within four weeks. List thereafter.
Jyotsna Rewal Dua
April 25, 2022 Judge
(vs)
::: Downloaded on - 27/04/2022 20:05:39 :::CIS