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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(l) in The Punjab Co-operative Societies Act, 1961

(l)[ grant of a certificate under Section (2) of Section 67-A for the recovery of the amount due from a member on account of loan and interest thereon.] [Inserted by Punjab Act 3 of 1978 Section 5 w.e.f. 16th November 1977.]