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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Assam - Subsection

Section 243(d) in Instructions Relating to Liquor

(d)Their normal work do not include the inspection of Excise and opium shops, but when requested by the District Superintendent of Excise they may inspect shops if their regular duties permit. Other duties of the district staff may only be made over to them with the express sanction of the Deputy Commissioner of Excise.