Tripura High Court
Smt. Uma Roy Alias Uma Roy(Bhowmik) vs The State Of Tripura And Ors on 8 March, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page - 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
S.B. WP(C) No.865/2017
Smt. Uma Roy alias Uma Roy(Bhowmik).
---- Petitioner.
Versus
The State of Tripura and Ors.
---- Respondents.
For Petitioner : Mr. T K Choudhury, Advocate, Mr. D Saha, Advocate.
For Respondent(s) : Mr. T D Majumder, Govt. Advocate, Mrs. A S Lodh, Advocate, Mrs. S Deb(Gupta), Advocate. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 08/03/2018 Counsel for the respondents placed reliance on the recent judgment of the Supreme Court in Civil Appeal No.235/2018 [Upendra Singh Vs. State of Bihar and Ors.] decided on 23.02.2018. Counsel for the petitioner wants time to examine.
Let the matter come up before the court on 04.4.2018.
CHIEF JUSTICE Sukhendu