Bombay High Court
Ulhas Dandekar vs Sushil Financial Services Pvt. Ltd on 3 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-108
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 1175 OF 2019
Ulhas Dandekar ....PETITIONER
V/S
Sushil Financial Services Pvt. Ltd. ....RESPONDENT
WITH ARBITRATION PETITION NO. 1216 OF 2019 Ulhas Dandekar ....PETITIONER V/S Sushil Financial Services Pvt Ltd ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 3rd August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 08/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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