Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Union of India - Section Section 1 in Presidency-towns Insolvency Act, 1909 1. Short title and Commencement. (1)This Act may be called the Presidency-towns Insolvency Act, 1909.(2)It shall come into force on the first day of January 1910.
