Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(vi) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(vi)a candidate not passing examination in a subject of Part I-M.D. (Hom.) Course shall reappear in all parts of that subject but only one chance to reappear in that subject of examination shall be provided failing which he has to reappear in examination in all the subjects (in all parts) of M.D. (Hom.) Part-I.]