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Bombay High Court

Rajyog Steel And Alloys Private Limited ... vs Maharashtra Industrial Township ... on 28 January, 2026

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                                  DPT (Civil).odt
                                   {1}

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                 972 WRIT PETITION NO. 181 OF 2024

                    Bhagyashri Shivajirao Ladane
                              VERSUS
      The State Of Maharashtra Through Its Secretary And Others

                                     ...

                973 WRIT PETITION NO. 3259 OF 2024

                    Shyamkant Harishchandra Pawar
                                VERSUS
                  The State Of Maharashtra and Others
                                  .....

                                CORAM : SMT. VIBHA KANKANWADI AND
                                        HITEN S. VENEGAVKAR, JJ.
                                DATE       : 28 JANUARY, 2026

ORDER :

-

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief / undertaking / statement, if any, in these matters shall continue till next date.

                         Matters                                  Date
972 WRIT PETITION NO. 181 OF 2024
973 WRIT PETITION NO. 3259 OF 2024
974 WRIT PETITION NO. 3585 OF 2024
975 WRIT PETITION NO. 8919 OF 2024
976 WRIT PETITION NO. 10112 OF 2024                             20.04.2026
977 WRIT PETITION NO. 10233 OF 2024
978 WRIT PETITION NO. 11405 OF 2024
979 WRIT PETITION NO. 13358 OF 2024
980 WRIT PETITION NO. 13853 OF 2024
981 WRIT PETITION NO. 759 OF 2025
982 WRIT PETITION NO. 1559 OF 2025
                                                        DPT (Civil).odt
                                 {2}


                       Matters                         Date

983 WP/7062/2025 WITH CA/6492/2025 IN WP/7062/2025 WITH CA/8035/2025 IN WP/7062/2025 984 WRIT PETITION NO. 491 OF 2024 985 WRIT PETITION NO. 578 OF 2024 986 WRIT PETITION NO. 1101 OF 2024 987 WRIT PETITION NO. 1114 OF 2024 21.04.2026 988 WRIT PETITION NO. 2450 OF 2024 989 WRIT PETITION NO. 2770 OF 2024 990 WRIT PETITION NO. 3554 OF 2024 991 WRIT PETITION NO. 3979 OF 2024 992 WRIT PETITION NO. 4468 OF 2024 993 WP/ 4848/2024 WITH WP/4851 OF 2024 WITH WP/4850/2024 994 WRIT PETITION NO. 5764 OF 2024 995 WRIT PETITION NO. 5778 OF 2024 996 WRIT PETITION NO. 5794 OF 2024 997 WRIT PETITION NO. 5795 OF 2024 998 WRIT PETITION NO. 5802 OF 2024 999 WP/12636/2024 WITH WP/1518/2025 22.04.2026 1000 WRIT PETITION NO. 14012 OF 2024 1001 WRIT PETITION NO. 820 OF 2025 1002 WP/1757/2025 WITH CA/4831/2025 IN WP/1757/2025 1003 WRIT PETITION NO. 1931 OF 2025 1004 WRIT PETITION NO. 2710 OF 2025 1005 WRIT PETITION NO. 4374 OF 2025 1006 WRIT PETITION NO. 5311 OF 2025 1007 WRIT PETITION NO. 5388 OF 2025 1008 WRIT PETITION NO. 7493 OF 2025 1009 WRIT PETITION NO. 7585 OF 2025 23.04.2026 1010 WRIT PETITION NO. 7790 OF 2025 1011 WRIT PETITION NO. 7907 OF 2025 1012 WRIT PETITION NO. 7923 OF 2025 1014 WRIT PETITION NO. 8595 OF 2025 1015 WRIT PETITION NO. 9182 OF 2025 1016 WRIT PETITION NO. 9684 OF 2025 1017 WRIT PETITION NO. 10077 OF 2025 1018 WRIT PETITION NO. 10326 OF 2025 1019 WRIT PETITION NO. 10328 OF 2025 1020 WP/11216/2025 WITH CA/1080/2026 IN WP/11216/2025 1021 WRIT PETITION NO. 11437 OF 2025 24.04.2026 1022 WRIT PETITION NO. 11489 OF 2025 1023 WRIT PETITION NO. 12853 OF 2025 1024 WRIT PETITION NO. 13855 OF 2025 1025 PUBLIC INTEREST LITIGATION NO. 92 OF 2014 1026 PUBLIC INTEREST LITIGATION NO. 62 OF 2020 1027 PUBLIC INTEREST LITIGATION NO. 36 OF 2022 DPT (Civil).odt {3} 1028 PUBLIC INTEREST LITIGATION NO. 4 OF 2023 1029 PUBLIC INTEREST LITIGATION NO. 7 OF 2023 Matters Date 1033 WRIT PETITION NO. 2009 OF 2025 1034 WRIT PETITION NO. 6091 OF 2025 1035 WRIT PETITION NO. 431 OF 2024 1036 LPA/5/2009 IN WP/7462/2007 1037 CA/2806 OF 2025 IN PIL/46/2023 WITH PIL/46/2023 WITH CA/9919/2025 IN PIL/46/2023 WITH CA/9918/2025 IN PIL/46/2023 1038 CA/7234/2025 IN WP/249/2025 WITH WP/249/2025 1039 CA/8392/2025 IN WPST/5316/2025 1040 CA/8976/2025 IN WPST/817/2024 1041 CA/8977/2025 IN WPST/2086/2024 1042 CA/8978/2025 IN WPST/20334/2024 1043 CA/8979/2025 IN WPST/4892/2025 27.04.2026 1044 CA/9428/2025 IN WPST/4811/2024 1045 CA/9429/2025 IN WPST/4948/2024 1046 CA/9434/2025 IN WPST/4942/2024 1047 CA/9874/2025 IN WP/1302/2024 WITH WP/1302/2024 1048 CA/9901/2025 IN WP/1311/2024 WITH WP/1311/2024 1049 CA/13160/2025 IN WP/7011/2024 WITH WP/7011/2024 WITH CA/7384/2025 IN WP/7011/2024 1050 FCA/35/2009 WITH CA/6147/2015 IN FCA/35/2009 1051 FCA/11/2012 WITH CRI.REVN. APPLN/14/2013 WITH CA/ 5984/2017 IN FCA/11/2012 1052 FAMILY COURT APPEAL NO. 39 OF 2017 1053 FAMILY COURT APPEAL NO. 22 OF 2018 [ HITEN S. VENEGAVKAR ] [ SMT. VIBHA KANKANWADI ] JUDGE JUDGE S P Rane