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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(t) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(t)The terms and conditions subjects to which financial weak committees may be aided by granting loans and grants out of the marketing development fund under clause (v) of sub-section (4) of section 43.