Section 105 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
105. Repeal and savings.
(1)The Delhi Metro Railway (Operation and Maintenance) Ordinance, 2002 (Ord. 7 of 2002) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.
