Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(1) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016 (1)No order passed under Section 12 of this Act shall be called in question in any court.
