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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(2)(a) in Gujarat Public Trusts Act, 2011

(a)publishing a notice in the Official Gazette, and also if necessary in any newspaper which, in the opinion of the Charity Commissioner, is best circulated to bring to the notice of persons likely to be interested in the trust with a wide circulation in the region in which the trust is registered, and