Himachal Pradesh High Court
Khudu Ram vs . State Of H.P. & Ors. on 16 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Khudu Ram vs. State of H.P. & ors.
CWPOA No. 4845/2020.
16.6.2023 Present: Mr. Yogesh Kumar Chandel, Advocate, for the petitioner.
Mr. I. N. Mehta, Sr. Addl. A.G. with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs & Mr. Rajat Chauhan, Law Officer, for the respondents- State.
List along with CWPOA No. 4852/2020.
r (Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 16.6.2023 (pankaj) ::: Downloaded on - 17/06/2023 20:32:22 :::CIS