Dharam Veer vs Uoi & Anr on 14 May, 2025

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Delhi High Court - Orders

Dharam Veer vs Uoi & Anr on 14 May, 2025

$~74 to 78, 80 to 102 and 104 to 229
* IN THE HIGH COURT OF DELHI AT NEW DELHI
74
+ LA.APP. 40/2007
DHARAM VEER .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA.
Ms. Shobhana Takiar, Standing
Counsel with Mr. Prateek Dhir, Mr.
Kuljeet Singh and Mr. Shivam Takiar,
Advocates for DDA.
75
+ LA.APP. 42/2007
SRI RAM & ANR. .....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
UOI & ANR. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
76
+ LA.APP. 43/2007
BED RAM .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
Mr. R.B. Singh, Mr. Shivansh, Mr.
Rajan Sharma, Mr. Deepak Gola, Mr.
Krishna Kant, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal and Mr. Aashdeep
Kam, Advocates.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
77
+ LA.APP. 44/2007
ATTAR SINGH .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Ms. Kamna Singh, Panel Counsel for
DDA.
78
+ LA.APP. 58/2007
DULI CHAND .....Appellant

versus

UOI & ANR .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
80
+ LA.APP. 1143/2008
UOI & ANR. .....Appellants
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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versus
BHOHTI DECEASED THR.LR'S .....Respondent
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
Ms. Kamna Singh, Advocate for
DDA.
81
+ LA.APP. 911/2010
KEHAR SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Manu Chaturvedi, Standing
Counsel with Mr. Khwaja, Advocate
for MCD.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
82
+ LA.APP. 338/2015, CM APPL. 2671/2016 & 41910/2016
FAKIR CHAND (DECEASED) THR LRS & ORS .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. S.A. Khan, Advocate for R-2.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
83
+ LA.APP. 339/2015 & CM APPL. 11804/2015
HUKUM SINGH SINCE DECEASED THR LRS & ORS
.....Appellants
Through: Mr. R.B. Singh, Mr. Shivansh, Mr.
Rajan Sharma, Mr. Deepak Gola, Mr.
Krishna Kant, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal and Mr. Aashdeep
Kam, Advocates.
Mr. Ankur Goel, Advocate.
Mr. Sanjay Poddar, Sr. Advocate with

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
84
+ LA.APP. 144/2019
PRAKASH & ORS .....Appellants
Through: Mr. Dhruv Anand, Mr. Dhananjay
Khanna, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Kritika Gupta, Advocate for
DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
85
+ LA.APP. 230/2022
SALEK RAM (DECEASED) THR LRS & ORS. .....Appellants
Through: Appearance not given.

versus

UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari,
Mr. Pawan Karan Deo, Advocates for
DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

86
+ LA.APP. 366/2022, CM APPL. 52464-65/2022
SITA RAM (DECEASED) THR. LR CHAVAN & ANR.
.....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Akhil Mittal, ASC with Ms.
Navita Gupta, Mr. Sidhant Garg,
Advs. for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
87
+ LA.APP. 61/2007
KESAR SINGH & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
88
+ LA.APP. 62/2007
GANGA RAM & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
89
+ LA.APP. 63/2007
SATTO DEVI & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Ms. Manisha Agrawal Narain, CGSC
with Mr. Chandandeep Singh, Mr.
Sandeep Singh, Mr. Nipun Jain,
Advocates
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
90

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
+ LA.APP. 64/2007
ANGOORI DEVI (D) THRU. L.R. .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari,
Mr. Pawan Karan Deo, Advocates for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
91
+ LA.APP. 65/2007
RAJ PAL .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
92
+ LA.APP. 66/2007
KAILASH SHARMA & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
93
+ LA.APP. 73/2007
TEK CHAND .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
94
+ LA.APP. 87/2007, CM APPL. 808-09/2019
PRITAM SINGH & ORS. .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Meghna, Advocate for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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Ms. Anamika, Advocates for DDA.
95
+ LA.APP. 412/2007
GIRIRAJ & ORS. .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

96
+ LA.APP. 89/2007
BALBIR SINGH .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Pratap Singh Ahluwalia,
Advocate for DDA.
Mr. M.K. Singh, Advocate for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
97
+ LA.APP. 1234/2008
HANS RAJ DECD. THR . LR'S .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

98
+ LA.APP. 1235/2008, CM APPL. 6801/2017 & 16070/2024
SURYA PRAKASH & ORS. .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
99
+ LA.APP. 130/2009
SHRI BHIK RAM .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.

This is a digitally signed order.
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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
100
+ LA.APP. 607/2009
NEKI RAM .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UOI .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Ms. Sapna Chauhan, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
101
+ LA.APP. 91/2007
BHIM SINGH DECD. THR.LR'S & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
102
+ LA.APP. 293/2007
JAGBIR SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.
Mr. R.B. Singh, Mr. Deepak Gola and
Mr. Rajan Sharma, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. M.K. Singh, Advocate for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
104

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+ LA.APP. 72/2016 & CM APPL. 11271/2016
RAGHUBAR DAYAL @ RAGHUBER SINGH @ RAGHBAR
SINGH & ORS .....Appellants
Through: Mr. Y.R. Sharma and Ms. Akshita
Sharma, Advocates for LRs of
Appellant No.2

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Shlok Chandra and Mr. Sankalp
Sharma, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
105
+ LA.APP. 335/2008
MUNSHI DECEASED THROUGH L.R'S & ORS .....Appellants
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
106
+ LA.APP. 500/2008
BHARAT SINGH & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Ms. Manish Agrawal Narain, CGSC
with Mr. Chandan Deep Singh, Mr.
Sandeep Singh Samaria and Mr.
Akhil Gupta, Advocates.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

107
+ LA.APP. 501/2008

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ZILE SINGH (DECEASED) THROUGH L.R'S .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Mr. J.R. Sharma, Mr. Ujjwal Goel
and Mr. Y.P. Chadha, Advocates.
108
+ LA.APP. 508/2008
JAGWATI .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
109
+ LA.APP. 509/2008
BIR SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
110
+ LA.APP. 564/2008
AMAN SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
111
+ LA.APP. 565/2008
SHASHI VERMA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
112
+ LA.APP. 609/2008 & CM APPL. 917/2016
NIMANT RANA & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
113
+ LA.APP. 631/2008
DINESH KUMAR & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Amit Dhalla and Mr. Sohan
Singh Rawat, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Mr. Ashok Gurnani, Mr. Manish Kr.
Sharma and Mr. Abhishek Singh,
Advocates for R-2 to 8.
114
+ LA.APP. 737/2008
INDER SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

U.O.I & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Sapna Chauhan, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
115

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+ LA.APP. 739/2008
RAMESH BASISTHA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

U.O.I & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

116
+ LA.APP. 748/2008, CM APPL. 945/2011, 2181/2011 & 52896/2018
DAL CHAND & ORS .....Appellants
Through: Appearance not given.

versus

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Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
117
+ LA.APP. 816/2008, CM APPL. 12931/2017, 12932/2017,
12933/2017, 36662/2017 & REVIEW PET. 132/2017
KISHAN SAHAI THRU L.R'S .....Appellant
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
118
+ LA.APP. 817/2008
JAGBIR & ORS .....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UOI & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing

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Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
119
+ LA.APP. 876/2008
RISHAL SINGH DECD. THR. LR'S .....Appellant
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.

versus

UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

120
+ LA.APP. 966/2008
RAJ KUMAR .....Appellant
Through: Appearance not given.

UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

121
+ LA.APP. 992/2008
AJEET SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Anamika, Advocates for DDA.
122
+ LA.APP. 994/2008, CM APPL. 12577-79/2017, 36659/2017 &
REVIEW PET. 128/2017
HARI SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
123
+ LA.APP. 995/2008
PREM SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
124
+ LA.APP. 996/2008
RAJENDER PRASHAD & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
125
+ LA.APP. 1038/2008, CM APPL. 11903-04/2015
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,

KHAZAN SINGH &ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
126
+ LA.APP. 1040/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
versus

CHAMPA DEVI DECD. THR.LR'S .....Respondent
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
127
+ LA.APP. 1042/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.

versus

RICHA RAM & ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
128
+ LA.APP. 1043/2008
UOI .....Appellant

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Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.

versus

PHOOL SINGH & ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
129
+ LA.APP. 1136/2008
JASWANT SINGH RANA (DECEASED) THR. LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
130
+ LA.APP. 1141/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,

versus

MANSA RAM DECD. THR. LR'S & ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
131
+ LA.APP. 1142/2008, CM APPL. 42668-69/2023
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Ashutosh Kaushik, Mr. Aakash
Mohar, Advocates for DDA
Mr. Rahul Chaudhary, Adv. for
Cliamant
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Ms. Manika Tripathy, SC with Mr.
Gautam Yadav, Mr. Sanjay Singh
Rathore, Advocates

versus

KISHORI @ BHOLA DECD. THR.LR'S & ORS. .....Respondents
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
132
+ LA.APP. 1144/2008

versus

NATHU & ORS. .....Respondents
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
133
+ LA.APP. 1145/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.

versus

BALBIR & ORS. .....Respondents
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners

134
+ LA.APP. 1146/2008, CM APPL. 11470-71/2015

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UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.

versus

HARI KISHAN DECD. THR.LR'S & ORS. .....Respondents
Through: Mr. Neeraj Kumar, Advocate for
DDA
Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
135
+ LA.APP. 1147/2008
UOI & ANR. .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

versus

SOHAN THR.HIS LR'S .....Respondent
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners

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136
+ LA.APP. 1148/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Manu Nayap and Mr. Nitin
Kumar, Advocates.

versus

KHAZAN SINGH DECD. THR. LR'S .....Respondent
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
137
+ LA.APP. 1204/2008
DEVENDER KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Anamika, Advocates for DDA.
138
+ LA.APP. 1238/2008
CHINTA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
139
+ LA.APP. 89/2009
OM PRAKASH (SINCE DECEASED) THROUGH LRS
.....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Chaturvedi, Ms. Harshita
Maheshwari and Mr. Mohit Sharma,
Advocates.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Sapna Chauhan, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
140
+ LA.APP. 528/2009
SHER SINGH (DECEASED) THR. LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Anamika, Advocates for DDA.
141
+ LA.APP. 550/2009
GUNI RAM DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Neeraj Kumar, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
142
+ LA.APP. 551/2009
RANJIT KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
143
+ LA.APP. 552/2009
JAGDIP KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
144
+ LA.APP. 553/2009
BAHADUR DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Kamna Singh, Advocate for
DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
145
+ LA.APP. 556/2009
ATTAR SINGH DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
146
+ LA.APP. 559/2009 & CM APPL. 41913/2019
PEHLAD .....Appellant
Through: Mr. R.B. Singh, Mr. Deepak Gola and
Mr. Shivam Wadhwa, Advocates.
Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
147
+ LA.APP. 560/2009 & CM APPL. 14064/2015
AJIT SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
148
+ LA.APP. 576/2009 & CM APPL. 14065/2015
NARENDER KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
149
+ LA.APP. 580/2009, CM APPL. 14066/2015
KESAR SINGH & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
150
+ LA.APP. 595/2009 & CM APPL. 14010/2015
PREM RAJ & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.

151
+ LA.APP. 618/2009, CM APPL. 11472-73/2015
BADLEY .....Appellant
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Gaganmeet Singh Sachdeva, Mr.
Harpreeet Singh Chadha, Advocates
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
152
+ LA.APP. 647/2009, CM APPL. 8877-79/2025
MEHAR CHAND & ORS .....Appellants
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.

versus

UNION OF INDIA & ANR .....Respondents

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
153
+ LA.APP. 650/2009
PREM RAJ & ORS .....Appellants
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Mr. Govind
Kumar, Mr. Kumar Kshitij and
Mr.Apurv Kumar, Advocates for
DDA.
154

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
+ LA.APP. 101/2010, CM APPL. 14013/2015
RATTO DEVI DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
155
+ LA.APP. 253/2010 & CM APPL. 14060/2015
RAM PAT .....Appellant
Through: Mr. S.K. Rout, Mr. Aman Mehrotra,
Mr. Rahul Kumar, Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
156
+ LA.APP. 263/2010 & CM APPL. 14068/2015
RAMESH & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
157
+ LA.APP. 264/2010 & CM APPL. 14069/2015
HARI SINGH DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.

versus

UNION OF INDIA & ANR .....Respondents

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
158
+ LA.APP. 311/2010, CM APPL. 14014/2015 & 6488/2017
MAMRAJ & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
159
+ LA.APP. 314/2010
LAKHMI CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Gaganmeet Singh Sachdeva, Mr.
Harshpreet Singh, Advocates for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
160
+ LA.APP. 315/2010 & CM APPL. 14063/2015
JAGGAN & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
161
+ LA.APP. 316/2010 & CM APPL. 14062/2015
RAMESH DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
162
+ LA.APP. 380/2010
KESAR SINGH & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara, Mr. Aman
Sinha, Advocates.

versus

163
+ LA.APP. 454/2010, CM APPL. 14079/2015 & 21034/2019
DAYA KISHAN DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
164
+ LA.APP. 677/2010, CM APPL. 12572-74/2017, 36669/2017 &
REVIEW PET. 127/2017
OM PRAKASH & ANR .....Appellants
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.

versus

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari
and Mr. Pawan Karan Deo, Advocate
for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
165
+ LA.APP. 678/2010 & CM APPL. 14058/2015
SHRI CHANDERMAN @ CHANDER SINGH .....Appellant
Through: Appearance not given.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
166
+ LA.APP. 679/2010, CM APPL. 12927-29/2017, 36664/2017 &
REVIEW PET. 131/2017

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
RAM SINGH DECD THR LRS & ORS .....Appellants
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Ms. Manika Tripathi, Mr. Prabhav
Ralli, Mr. Dev Vrat Arya, Mr. Yuvraj
Bansal, Advocates for DDA.
Mr. Roshan Lal and Mr. Bhuvan
Goel, Advocates for DDA.
167
+ LA.APP. 682/2010 & CM APPL. 14067/2015
MOOL CHAND DECD THR LRS .....Appellant
Through: Appearance not given.

versus

UNION OF INDIA .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
168
+ LA.APP. 683/2010
YASH PAL & ORS .....Appellants
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Ms. Nain Singh, Advocates
for DDA
169
+ LA.APP. 699/2010
NAIN SINGH THR LRS .....Appellant
Through: Appearance not given.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. Ashutosh Kaushik, Mr. Barun
Dey, Advocates for DDA
Ms. Manika Tripathy, Standing
Counsel with Mr. Prabhav Ralli, Mr.
Devvrat Arya, Ms. Deeya Mittal, Mr.
Aakash Mohar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Mrs. Mrinalini Sen, SC with Ms.
Shivangi Bhasin, Advocate.
170
+ LA.APP. 765/2010 & CM APPL. 14073/2015
DAL CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Mayank Bmniyal, Mr.
Dheerendra Singh Bisht, Advocates
for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
172
+ LA.APP. 1070/2010, CM APPL. 14080/2015, 37746-47/2022
RAM KISHAN DECD THRU LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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+ LA.APP. 15/2011 & CM APPL. 14081/2015
MUSSADI DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
174
+ LA.APP. 29/2011
DAL CHAND & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

175
+ LA.APP. 39/2011
UMA DHOWAN & ORS .....Appellants
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Tushar Sannu and Ms. Ayushi
Mishra, Advocates for DDA.
176
+ LA.APP. 54/2011
KARAN SINGH .....Appellant
Through: Appearance not given.

versus

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Kumar, Advocates for DDA
Mr. M.K. Singh, Advocate for DDA.
177
+ LA.APP. 140/2011, CM APPL. 14071/2015, 15510-11/2025
RANJEET SINGH DECD THR LRS .....Appellant
Through: Mr. S.K. Rout, Mr. Aman Mehrotra,
Mr. Rahul Kumar, Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA

179
+ LA.APP. 156/2011 & CM APPL. 14011/2015
BED RAM .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
180
+ LA.APP. 251/2011 & CM APPL. 14015/2015
HARI CHAND .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
181
+ LA.APP. 708/2011 & CM APPL. 3077/2017
LEKH RAM .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
182
+ LA.APP. 716/2011
GOPAL SINGH & ORS .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
184
+ LA.APP. 6/2012
GIAN CHAND DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Ms. Nidhi Raman CGSC with Mr.
Arnav Mittal, Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
185
+ LA.APP. 10/2012 & CM APPL. 44574/2022
ANANT RAM & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
187
+ LA.APP. 37/2012 & CM APPL. 14072/2015
DAROGA DECD THR LRS & ORS .....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.

versus

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
188
+ LA.APP. 218/2012
NET RAM THROUGH LRS AND ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

189
+ LA.APP. 223/2012
HARI SINGH THROUGH LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
190
+ LA.APP. 49/2013, CM APPL. 5014-15/2019
SAMARTA LRS AND ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
191
+ LA.APP. 51/2013 & CM APPL. 14061/2015
NET RAM .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
192
+ LA.APP. 73/2015 & CM APPL. 1918/2015
KARTAR SINGH (DECEASED) THR LEGAL HEIRS
.....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh

versus

UNION OF INDIA& ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
193
+ LA.APP. 99/2015 & CM APPL. 3573/2015
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.

versus

KARTAR SINGH (DECEASED) THR LRS & ORS .....Respondents
Through: Mr. S.A. Khan, Advocate for R-2.
194
+ LA.APP. 75/2015 & CM APPL. 1923/2015
BIRMA DEVI & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA

195
+ LA.APP. 85/2015 & CM APPL. 2272/2015
LAKHMI CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
+ LA.APP. 86/2015, CM APPL. 2282/2015 & 19952/2023
JUGAL KISHORE & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Gaurav Kakar and Mr. Lakshay
Raheja, Advocates for LR of
Appellant No.1.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
197
+ LA.APP. 115/2015, CM APPL. 3870/2015
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv

BIRMA DEVI & ORS .....Respondents
Through: Appearance not given.
198
+ LA.APP. 308/2015, CM APPL. 10779-80/2015
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda and Mr. Anil
Pandey, Advocates.
Mr. Kaushal Bakshi, Advocate for
DDA

versus

ANULIKA GUPTA & ANR .....Respondents
Through: Mr. Rahul Bakshi, Advocate.
199
+ LA.APP. 390/2015
VIRENDER SINGH (SINCE MISSING) THR LRS & ORS
.....Appellants
Through: Mr. R.B. Singh, Mr. Deepak Gola and
Mr. Rajan Sharma, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
200

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
+ LA.APP. 423/2015
HARI KISHAN (DECEASED) THR LEGAL HEIRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Kumar, Advocates for DDA
202
+ LA.APP. 445/2015
NATHU (DECEASED) THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
204
+ LA.APP. 18/2016
MAHIPAL (DECEASED) THR LRS .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
205
+ LA.APP. 19/2016
CHHATTAR SINGH .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

UNION OF INDIA & ANR .....Respondents

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, SC with Ms.
Latika Malhotra, Panel Counsel for
DDA.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
206
+ LA.APP. 173/2016 & CM APPL. 9203/2020
RAM SAROOP THROUGH LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
207
+ LA.APP. 196/2016, CM APPL. 37755/2018 & 28909/2024
BUDH RAM @ BUDH SINGH (DECEASED) THR LRS & ORS
.....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Neeraj Kumar, Advocate for
DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
209
+ LA.APP. 11/2017 & CM APPL. 942/2017

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
SHASHI KUMAR .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.

versus

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Mr. Mayank Bamniyal and Mr.
Dheerendra Singh Bisht, Advocates
for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
211
+ LA.APP. 166/2017
HARISH VATS .....Appellant
Through: Appearance not given.

versus

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,

This is a digitally signed order.
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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Latika Malhotra, Panel Counsel
for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
213
+ LA.APP. 287/2017 & CM APPL. 31509/2017
MEHAR CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishnav
Kumar, Advocates for DDA
versus

MANMCHAND (DEC) THR LRS & ORS .....Respondents
Through: Appearance not given.
215
+ LA.APP. 204/2018
OM PARKASH (DECEASED) THR LRS .....Appellant
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.

versus

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UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
217
+ LA.APP. 244/2018, CM APPL. 53985-87/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.

versus

RADHEY (DEC) THR LRS & ORS .....Respondents
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
218
+ LA.APP. 245/2018, CM APPL. 54192-94/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank

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Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Tushar Gupta, Mr. Parinay
Gupta, Advocates for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
versus

BUDH RAM @ BUDH SINGH (DEC) THR LRS & ORS
.....Respondents
Through: Mr. Tushar Gupta and Mr. Parinay
Gupta, Advocates for DDA.
219
+ LA.APP. 246/2018, CM APPL. 54324-26/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.

versus

HAR KISHAN (DEC) THR LRS & ORS .....Respondents
Through: Mr. Neeraj Kumar, Advocate for
DDA.
220
+ LA.APP. 247/2018, CM APPL. 54360-62/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.

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Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Roshan Lal Goel and Ms. Anju
Gupta, Advocates for R-2.

versus

RAM SAROOP (DEC) THR LRS & ORS .....Respondents
Through: Mr. Roshan Lal Goel and Ms. Anju
Gupta, Advocates for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
221
+ LA.APP. 4/2019, CM APPL. 1666-68/2019
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.

versus

RAGHUBAR DAYAL @ RAGHBAR SINGH & ORS
.....Respondents
Through: Ms. Kamna Singh, Advocate for
DDA.
222
+ LA.APP. 49/2019, CM APPL. 16601/2019, CM APPL.16603-
04/2019
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.

versus

HANSO (DECEASED) THR LRS & ANR .....Respondents
Through: Mr. Sanjay Kumar Poddar, Sr. Adv.
with Ms. Mrinalni Sen, SC with Ms.
Shivangi Bhasin and Ms. Gauri
Shyam, Advs. for DDA
Ms. Prity Sharma, Advocate for R-2.
223
+ LA.APP. 94/2019, CM APPL. 25848-49/2019
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
Mr. R.K. Sharma and Mr. Anil
Pandey, Advocates.
Mr. Rajneesh Sharma, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.

versus

MUKESH KUMAR & ANR .....Respondents
Through: Ms. Kritika Gupta, Advocate for
DDA.
Ms. Ruchika Rathi, Mr. Garvit
Byawat, Advocates for DSIDC.
224
+ LA.APP. 130/2019, CM APPL. 38327-28/2024
DAL CHAND SHARMA & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
Mr. Neeraj Kumar and Mr. Kartik
Garg, Advocates.
225
+ LA.APP. 137/2019 & CM APPL. 38884/2019
BHOOP SINGH (DECEASED) THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

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DDA.
226
+ LA.APP. 65/2022 & CM APPL. 11646/2022
SUNDER LAL & ANR. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Neeraj Kumar, Advocate for
DDA.
227
+ LA.APP. 231/2022
DAL CHAND SAINI & ANR. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09
Ms. Kamna Singh, Advocate for
DDA.
228
+ LA.APP. 298/2022
JAI BHAGWAN DECEASED THROUGH HIS LEGAL HEIRS
AND ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.

versus

UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari
and Mr. Pawan Karan Deo,
Advocates for DDA.
229
+ LA.APP. 427/2023 & CM APPL. 44208/2023
UNION OF INDIA .....Appellant
Through: Mr. Siddharth Panda and Mr. Anil
Pandey, Advocates for UOI.
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
versus

DAL CHAND SAINI & ORS. .....Respondents
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates

% 14.05.2025

1. List along with LA APP 59/2007 and LA.APP. 372/2007 on 22.05.2025 at 4:00 p.m. TARA VITASTA GANJU, J MAY 14, 2025/jn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 02:29:09

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Dharam Veer vs Uoi & Anr on 14 May, 2025