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[Cites 0, Cited by 0] [Section 3M(2)] [Section 3M] [Entire Act]

State of Maharashtra - Subsection

Section 3M(2)(iii) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(iii)a corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 or under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980;