Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 268A in The General Rules (Civil), 1957

268A. [ Fortnightly statement of copying work done. [Added by Notification No. 544/VIII-b-276, 23rd August, 1968, published in U. P. Gazette, Part II, Dated 15th February, 1969.]

- The Head Copyist shall maintain and submit a fortnightly statement of copying work done in the form below, together with [Registers (Form Nos. 31 and 31-B)] to the officer-in-charge, Copying Department, who, after examining it, shall pass such orders as may be necessary :]Statement Showing the Number of Applications for Copies Received and Disposed of During the Fortnight Ending - 20 -
Description Number of applications at the end of the lastfortnight Number of applications received during thefortnight Total of columns 2 and 3 Number of copies prepared Number of applications rejected and returned Total of columns 5 and 6 Number of applications pending at the end of thefortnight Date of oldest applications pending Remarks
1 2 3 4 5 6 7 8 9 10
(A) URGENT
(B) ORDINARY