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State of Uttar Pradesh - Section
Section 268A in The General Rules (Civil), 1957
268A. [ Fortnightly statement of copying work done. [Added by Notification No. 544/VIII-b-276, 23rd August, 1968, published in U. P. Gazette, Part II, Dated 15th February, 1969.]
- The Head Copyist shall maintain and submit a fortnightly statement of copying work done in the form below, together with [Registers (Form Nos. 31 and 31-B)] to the officer-in-charge, Copying Department, who, after examining it, shall pass such orders as may be necessary :]Statement Showing the Number of Applications for Copies Received and Disposed of During the Fortnight Ending - 20 -| Description | Number of applications at the end of the lastfortnight | Number of applications received during thefortnight | Total of columns 2 and 3 | Number of copies prepared | Number of applications rejected and returned | Total of columns 5 and 6 | Number of applications pending at the end of thefortnight | Date of oldest applications pending | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |
| (A) URGENT | |||||||||
| (B) ORDINARY | |||||||||