Karnataka High Court
Ira Timma Madival Bailalli vs The State Of Karnataka on 12 December, 2024
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WP No. 107561 of 2024
C/W WP No. 107559 of 2024
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 12TH DAY OF DECEMBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE C.M. POONACHA
WRIT PETITION NO.107561 OF 2024 (CS-EL/M)
C/W
WRIT PETITION NO. 107559 OF 2024
IN W.P.NO.107561/2024:
BETWEEN:
01. IRA TIMMA MADIVAL BAILALLI,
AGED ABOUT 85 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-01 MEMBERSHIP NO.140
02. KANNA NAGOO NAIK SAMPAKHAND,
AGED ABOUT 85 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-02 MEMBERSHIP NO.203
03. TIMMA SHIDDA MADIVAL BAILALLI,
Digitally AGED ABOUT 92 YEARS,
signed by
JAGADISH T R R/O: ALAVALLI, TQ: SIDDAPUR,
Location: High U.K.DISTRICT-581322,
Court of
Karnataka SL. NO-03 MEMBERSHIP NO.213
04. KERESWAMI IRAPPA GOUDA BAILALLI,
AGED ABOUT 72 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-07 MEMBERSHIP NO.481
05. NAGOO MARYA HASLAR KOMBINAKAI,
AGED ABOUT 69 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-13 MEMBERSHIP NO.563
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06. DEVI W/O TIMMA NAIK GULMANE,
AGED ABOUT 74 YEARS,
R/O:ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-16 MEMBERSHIP NO.598
07. GANGE W/O TIMMA NAIK BAILALLI,
AGED ABOUT 60 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-18 MEMBERSHIP NO.620
08. MAABLESHWAR JATYA MADIVAL BAILALLI,
AGED ABOUT 73 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-22 MEMBERSHIP NO.648
09. DUGGI W/O RAMA MADIVAL BAILALLI ,
AGED ABOUT 85 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-25 MEMBERSHIP NO.715
10. KANNA TIMMA NAIK KANALLI,
AGED ABOUT 60 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-26 MEMBERSHIP NO.723
11. TIMMA MARYA NAIK HALEGADDE,
AGED ABOUT 71 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-27 MEMBERSHIP NO.726
12. TIMMA KANNA HASLAR KUDAGUND,
AGED ABOUT 76 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-32 MEMBERSHIP NO.872
13. NARAYAN NAAGA HASLAR,
AGED ABOUT 75 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
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SL. NO-33 MEMBERSHIP NO.875
14. JAYAMALA SATEESH PAI,
AGED ABOUT 75 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-40 MEMBERSHIP NO.975
15. VINODA VAMANA PAI,
AGED ABOUT 69 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-41 MEMBERSHIP NO.976
16. KANNAPPA GANAPA NAIK SOMANAKULI,
AGED ABOUT 65 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-53 MEMBERSHIP NO.1056
17.INDIRA KRISHNA NAIK KANALLI ,
AGED ABOUT 59 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-54 MEMBERSHIP NO.1057
18.RAMA IRA NAIK KANABETALIHONDA,
AGED ABOUT 66 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-55 MEMBERSHIP NO.1072
19. NARAYAN SHIDDA MADIVAL BAILALLI,
AGED ABOUT 68 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-59 MEMBERSHIP NO.1094
20.MANJUNATH ANANTH NAIK BAILALLI ,
AGED ABOUT 65 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-61 MEMBERSHIP NO.1097
21.NARAYAN IRA NAIK KANABETALIHONDA,
AGED ABOUT 82 YEARS,
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R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-62 MEMBERSHIP NO.1098
22. SEETA RAMAKRISHNA NAIK VARTEKODLU,
AGED ABOUT 69 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-63 MEMBERSHIP NO.1107
23. GEETA ULLAS VARNEKAR ITAGI,
AGED ABOUT 47 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-65 MEMBERSHIP NO.1130
24. ULLAS RAMADAS VARNEKAR,
AGED ABOUT 56 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-66 MEMBERSHIP NO.1131
25. NARAYAN RAMA NAIK MUNDGETAGGU,
AGED ABOUT 75 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-67 MEMBERSHIP NO.1138
26. KRISHNA NAGOO NAIK HEMAGARU,
AGED ABOUT 62 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-71 MEMBERSHIP NO.1152
27. CHANDRASHEKHAR RAMA NAIK MUNDGETAGGU,
AGED ABOUT 54 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-72 MEMBERSHIP NO.1157
28. IMMA KANNA NAIK BAILALLI,
AGED ABOUT 66 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-73 MEMBERSHIP NO.1160
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29. MANJAPPA IRA NAIK KANABETALIHONDA,
AGED ABOUT 43 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-74 MEMBERSHIP NO.1172
30. PREMANAND NARAYAN NAIK VARTEKODLU,
AGED ABOUT 53 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-77 MEMBERSHIP NO.1181
31. RATNAKAR NARAYAN GOUDA HARGI,
AGED ABOUT 62 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-78 MEMBERSHIP NO.1186
32. MADEVI MABLESHWAR NAIK (H) KANALLI,
AGED ABOUT 51 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-80 MEMBERSHIP NO.1196
33. PREMA PRAKASH KINI ITAGI,
AGED ABOUT 73 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-84 MEMBERSHIP NO.1213
34. PAARVATI BASAPPA KODIYAL
AGED ABOUT 59 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-87 MEMBERSHIP NO.1225
35. NAGARATNA RAMACHANDRA NAIK IGODU,
AGED ABOUT 53 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-89 MEMBERSHIP NO.1236
36. SARASWATI MANJUNATH NAIK IGODU ,
AGED ABOUT 63 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
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SL. NO-90 MEMBERSHIP NO.1238
37. SUREKHA MANJUNATH SHETTY,
AGED ABOUT 70 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-92 MEMBERSHIP NO.1244
38. SEETE W/O GOVIND NAIK VARTEKODLU,
AGED ABOUT 67 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-94 MEMBERSHIP NO.1257
39. SHAKUNTALA UTTAM SHETTY GUNDEEMOOLE,
AGED ABOUT 75 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-105 MEMBERSHIP NO.1314
40. GIRIJA SHRINIVAS SHETTY GUNDEEMOOLE,
AGED ABOUT 67 YEARS,
R/O:ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-106 MEMBERSHIP NO.1316
41. SUMITRA RAMKRISHNA NAIK HARGI,
AGED ABOUT 53 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-112 MEMBERSHIP NO.1361
42. SUSHEELA NAGAPPA NAIK HARGI,
AGED ABOUT 55 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-113 MEMBERSHIP NO.1362
43. LAXMI LINGAPPA NAIK HARGI (HONNEGATAGI),
AGED ABOUT 65 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-115 MEMBERSHIP NO.1371
44. RAJALAKSMI GANGADHAR NAIK ALALLI ,
AGED ABOUT 62 YEARS,
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R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-118 MEMBERSHIP NO.1388
45. RENUKA GOPAL SHERUGAR ALALLI,
AGED ABOUT 53 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-119 MEMBERSHIP NO.1389
46. JYOTHI SOMASHEKARAYYA SWAMY ALALLIMATH ,
AGED ABOUT 56 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-120 MEMBERSHIP NO.1391
47. SAVITRI NARAYAN NAIK MUNDGETAGGU,
AGED ABOUT 57 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-124 MEMBERSHIP NO.1407
48. KANNE W/O GANAPATHI NAIK MUNDGETAGGU,
AGED ABOUT 62 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-125 MEMBERSHIP NO.1417
49. DEVI W/O KERIYA NAIK MUNDGETAGGU,
AGED ABOUT 57 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-126 MEMBERSHIP NO.1425
50. LALITA RAMCHANDRA NAIK MUNDGETAGGU,
AGED ABOUT 54 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-127 MEMBERSHIP NO.1426
51. JAISHEEL GAJANAN NAIK HARGI,
AGED ABOUT 50 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-131 MEMBERSHIP NO.1457
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52.TIMMA GANAPA NAIK MUNDGETAGGU,
AGED ABOUT 75 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-137 MEMBERSHIP NO.1493
53.RAVI MABLESHWAR SHETTY ITAGI,
AGED ABOUT 56 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-138 MEMBERSHIP NO.1495
54. RAMAKRISHNA MAADEV
HARIHAN HONNEGHATAGI,
AGED ABOUT 83 YEARS,
R/O: ALALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-142 MEMBERSHIP NO.1522
55.CHANDRASHEKHAR
BHADRA GOUDA VARTEKODLU,
AGED ABOUT 42 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-143 MEMBERSHIP NO.1538
56.SUNIL MANJUNATH SHETTY ITAGICROSS,
AGED ABOUT 45 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-146 MEMBERSHIP NO.1547
57.NEELA NAAGA HASLAR KUDUGUND,
AGED ABOUT 75 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-148 MEMBERSHIP NO.1553
58. BEERA NAAGA HASLAR KUDUGUND,
AGED ABOUT 73 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-149 MEMBERSHIP NO.1554
59.VENKATRAMANH KANNA NAIK SOMANAKULI,
AGED ABOUT 65 YEARS,
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R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-150 MEMBERSHIP NO.1559
60.KAMALA RAAMA NAIK KANALLI,
AGED ABOUT 55 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-152 MEMBERSHIP NO.1571
61. ISHWAR NARAYAN NAI TAREEKAI,
AGED ABOUT 47 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-155 MEMBERSHIP NO.1596
62. SUNEELAKUMAR
LAXMAN NAIK SAMPAKHAND,
AGED ABOUT 48 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-157 MEMBERSHIP NO.1599
63.VEERABHADRA KALYA HARIJAN ITAGI,
AGED ABOUT 51 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-159 MEMBERSHIP NO.1603
64. SUMITRA RAMESH NAIK AIGOD,
AGED ABOUT 50 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-163 MEMBERSHIP NO.1622
65. DEVAKI W/O KRISHNA NAIK AIGOD,
AGED ABOUT 55 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-164 MEMBERSHIP NO.1623
66. RAMESH DYAVA NAIK KANALLI(H),
AGED ABOUT 44 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-168 MEMBERSHIP NO.1631
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67. SEETE W/O KANNA NAIK MUNDGETAGGU,
AGED ABOUT 65 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-169 MEMBERSHIP NO.1636
68. VENKATRAMAN RAMA NAIK AIGOD,
AGED ABOUT 44 YEARS,
R/O: VARTEKODLU POST: ITAGI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-171 MEMBERSHIP NO.1650
69. TIMMAPPA DYAVA NAIK MUDGETAGGU,
AGED ABOUT 54 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-172 MEMBERSHIP NO.1651
70. SOMASHEKAR HANUMANTAPPA KESHINMANE,
AGED ABOUT 48 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-173 MEMBERSHIP NO.1660
71. NARASIMHA NARAYAN SHETH GUNDIMOOLE,
AGED ABOUT 65 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-176 MEMBERSHIP NO.1677
72. BEERA TIMMA NAIK KANALLI ,
AGED ABOUT 74 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-177 MEMBERSHIP NO.1681
73. GANAPATHI RAMA NAIK KANALLI,
AGED ABOUT 45 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-180 MEMBERSHIP NO.1705
74. SEETA HALAPPA NAIK VARTEKODLU,
AGED ABOUT 63 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
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SL. NO-181 MEMBERSHIP NO.1711
75. KANNA DYAVA NAIK SAMPAKHAND,
AGED ABOUT 69 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-182 MEMBERSHIP NO.1756
76. RAJU BHAIRYA NAIK TARIKAI,
AGED ABOUT 39 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-184 MEMBERSHIP NO.1769
77. TIMMAPPA RAMA NAIK,
AGED ABOUT 53 YEARS,
R/O: VARTEKODLU BAALIKOPPA,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-187 MEMBERSHIP NO.1804
78. MAHESH KANNA NAIK (KANNA BHOORYA),
AGED ABOUT 35 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-189 MEMBERSHIP NO.1806
79. MARUTI BHARMA MADIVAL BAILALLI,
AGED ABOUT 50 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-190 MEMBERSHIP NO.1807
80. SHEKH HUSSAIN MAIDIN SAB,
AGED ABOUT 37 YEARS,
R/O:ITAGI POST: ITAGI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-191 MEMBERSHIP NO.1811
81. MABLESHWAR GANAPA NAIK MUNDGETAGGU,
AGED ABOUT 49 YEARS,
R/O: BAAVIKATTE POST:ALAVALLI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-193 MEMBERSHIP NO.1829
82. GAJANAN NARAYAN NAIK KOMBINAKAI,
AGED ABOUT 45 YEARS,
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R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-195 MEMBERSHIP NO.1836
83. IMAM DASTAGIRI SAB JANATAKERI,
AGED ABOUT 75 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-196 MEMBERSHIP NO.1837
84. VISHNU DYAVA NAIK KANALLI,
AGED ABOUT 39 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-197 MEMBERSHIP NO.1842
85. CHINNA RAMA NAIK KANALLI,
AGED ABOUT 55 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-198 MEMBERSHIP NO.1843
86. CHANDRASHEKHAR TIMMA NAIK MUNDGETAGGU,
AGED ABOUT 57 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-199 MEMBERSHIP NO.1862
87. GANAPATHI KANNA NAIK BAILALLI,
AGED ABOUT 65 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-202 MEMBERSHIP NO.1899
88. MAMATA ASHOK NAIK KODTAGANHI
AGED ABOUT 39 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-203 MEMBERSHIP NO.1916
89. PRABHAKAR K NAIK SAMPAKHAND,
AGED ABOUT 48 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-204 MEMBERSHIP NO.1918
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90. SUBHASH GOVIND NAIK KOMBINAKAI,
AGED ABOUT 35 YEARS,
R/O: HEMAGARU, HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-205 MEMBERSHIP NO.1929
91.MAHESH RAM GOUDA VARTEKODLU,
AGED ABOUT 44 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-207 MEMBERSHIP NO.1951
92. SHREEDHAR
NARAYAN NAIK KODTAGANHI(KUMBRI),
AGED ABOUT 69 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-208 MEMBERSHIP NO.1960
93. POORNIMA KRISHNA HASLAR,
AGED ABOUT 42 YEARS,
R/O: KODTAGANHI, POST: ITAGI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-220 MEMBERSHIP NO.1992
94. GANAPATHI NAGYA NAIK KUMBRI
AGED ABOUT 63 YEARS,
R/O ITAGI,
TQ :SIDDAPUR DIST : U.K.-581322
SL. NO-222 MEMBERSHIP NO.2008
95. MUNDAGETAGGU (NAAGI),
AGED ABOUT 45 YEARS,
R/O: KUDUGUND POST: ALAVALLI,
TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-223 MEMBERSHIP NO.2009
96. SATEESH GANAPATHI MADIVAL VARTEKODLU,
AGED ABOUT 30 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-224 MEMBERSHIP NO.2099
97. GANAPATHI SANYA NAIK NANDEESALU,
AGED ABOUT 57 YEARS,
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R/O: NANDEESALU POST: HALAGERI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-226 MEMBERSHIP NO.2019
98. GOPAL VEERABHADRA NAIK KESARAGADDE,
AGED ABOUT 18 YEARS,
R/O: TARAGODU POST: ITAGI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-229 MEMBERSHIP NO.2084
99. DAKSHAYINI JAGADEESH NAIK KANALLI,
AGED ABOUT 37 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-230 MEMBERSHIP NO.3016
100. RAMESH NARAYAN HARIJAN,
AGED ABOUT 44 YEARS,
R/O: HARIJANAKERI POST: ITAGI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-231 MEMBERSHIP NO.3035
101. GANHAPI DYAVA NAIK,
AGED ABOUT 66 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-232 MEMBERSHIP NO.3036
102. MAADEVI RAAM HASLAR TURUKULI,
AGED ABOUT 70 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-233 MEMBERSHIP NO.3051.
...PETITIONERS
(BY SRI S.G.KADADAKATI AND
SRI LINGESH V KATTEMANE, ADVOCATES)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATION
M.S. BUILDING
BENGALURU - 5600 01.
2. THE STATE CO-OPERATIVE
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WP No. 107561 of 2024
C/W WP No. 107559 of 2024
ELECTION AUTHORITY
3RD FLOOR, A-BLOCK, SHANTI NAGAR
T.T.M.C. BUILDING, BENGALURU-560002
REPRESENTED BY ITS COMMISSIONER
3. THE DISTRICT ELECTION OFFICER DEPUTY
REGISTRAR OF CO-OPERATIVE SOCIETIES
KARWAR, U.K. DISTRICT-581301
4. THE RETURNING OFFICER
VIVIDODDESHA PRATHAMIKA
GRAMEENA KRUSHI SAHAKAR
SANGHA NI, ITAGI, GRAM ADALITADHIKARI ITAGI
TQ : SIDDAPUR (U.K.) - 581 355.
5. CHIEF EXECUTIVE OFFICER,
VIVIDODDESHA PRATHAMIKA G
RAMEENA KRUSHI SAHAKAR
SANGHA NI, ITAGI, GRAM ADALITADHIKARI ITAGI
TQ: SIDDAPUR (U.K.) - 581 335.
...RESPONDENTS
(BY SMT. MALA D. BHUTI, AGA FOR R1 AND R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO, ISSUE
APPROPRIATE WRIT IN THE NATURE TO CERTIORARI TO QUASH THE
IMPUGNED NON ELIGIBLE NON - BORROWERS FINAL VOTERS LIST
PUBLISHED BY THE 4TH RESPONDENT VIDE ANNEXURE-C DATED
22.11.2024 PETITIONER IS CONCERNED ONLY IN THE INTEREST OF
JUSTICE AND EQUITY. ISSUE WRIT OF MANDAMUS BY DIRECTING
THE RESPONDENTS TO PUBLISH FRESH FINAL ELIGIBLE
BORROWERS MEMBER VOTER LIST BY INCLUDING THE NAME OF
PETITIONERS IN THE FINAL ELIGIBLE BORROWER VOTER LIST IN
THE ELECTION TO THE COMMITTEE OF MANAGEMENT OF THE 5TH
RESPONDENT SOCIETY SCHEDULE TO BE HELD ON 14.12.2024 IN
THE INTEREST OF JUSTICE AND EQUITY AND ETC.,
IN W.P.NO.107559/2024:
BETWEEN:
01. NAGA DYAVA NAIK,
AGED ABOUT 76 YEARS,
R/O: SAMPAKANDA KANALLI,
POST: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
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SL. NO-06 MEMBERSHIP NO.241
02. RAMA BEERA NAIK(K) KANALLI,
AGED ABOUT 79 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-08 MEMBERSHIP NO.251,
03. NARAYANA BEERA NAIK(K) KANALLI,
AGED ABOUT 84 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-09 MEMBERSHIP NO.252
04. DURGA HANUMA NAIK HEMAGARU,
AGED ABOUT 84 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-16 MEMBERSHIP NO.372
05.IESHUB SHAIK HUSSAIN SAB ITAGI,
AGED ABOUT 74 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-17 MEMBERSHIP NO.380
06. BEERA RAMA GOUDA KODSE,
AGED ABOUT 78 YEARS,
R/O: HEMAGARU, POST: HALAGERI,
TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-18 MEMBERSHIP NO.388
07. GOVIND NAGU NAIK
CHANDRAGHATAGI,
AGED ABOUT 75 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-19 MEMBERSHIP NO.392
08. IMAM USMAN SAB ITAGI,
AGED ABOUT 90 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-21 MEMBERSHIP NO.410
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09. RAMA NAGU NAIK KANMANE,
AGED ABOUT 80 YEARS,
R/O: HEMAGARU, HALAGERI POST,
TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-24 MEMBERSHIP NO.495
10. VEERABHADRA DYAVA MADIWALA BAILALLI,
AGED ABOUT 64 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-27 MEMBERSHIP NO.569
11. KANNE KOM DYAVA NAIK MUDNGE TAGGU,
AGED ABOUT 74 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-31 MEMBERSHIP NO.631
12. GAJANANA RAMA NAIK HARGI,
AGED ABOUT 76 YEARS,
POST : ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-35 MEMBERSHIP NO.693
13. SARASWATHI DYAVA NAIK KESRAGADDE,
AGED ABOUT 66 YEARS,
POST: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-36 MEMBERSHIP NO.702
14. HALA DASA NAIK VARTEKODLU,
AGED ABOUT 72 YEARS,
POST: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-40 MEMBERSHIP NO.748
15. INDIRA KAMALAKAR BHANDARI ITAGI,
AGED ABOUT 62 YEARS,
POST: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-41 MEMBERSHIP NO.749
16. DYAVA GANAPA NAIK MUNDGETAGGU,
AGED ABOUT 74 YEARS,
POST: ALAVALLI, TQ: SIDDAPUR,
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U.K.DISTRICT-581322,
SL. NO-44 MEMBERSHIP NO.896
17. HAL IRA NAIK KANALLI,
AGED ABOUT 68 YEARS,
POST: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-45 MEMBERSHIP NO.898
18. GOVIND HANUMA NAIK KOMBINAKAI,
AGED ABOUT 59 YEARS,
POST: HEMAGADU POST: HALAGERI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-48 MEMBERSHIP NO.939
19. LINGA RAMA NAIK KANALLI,
AGED ABOUT 62 YEARS,
POST: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-52 MEMBERSHIP NO.945
20. VASUDEV KRISHNA SHETTY ITAGI,
AGED ABOUT 69 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-54 MEMBERSHIP NO.973
21. VENKATESH BANGARYA MADIVAL BAILALLI,
AGED ABOUT 66 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-55 MEMBERSHIP NO.974
22. SEETARAMA BANGARYA
MADIVAL BAILALLI,
AGED ABOUT 59 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-63 MEMBERSHIP NO.978
23. NARAYAN PUTTA NAIK HONNEKAI,
AGED ABOUT 66 YEARS,
R/O: DUDDIMANE POST: ALAVALLI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-57 MEMBERSHIP NO.981
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24. HANUMANTH LACHHA GOUDA KODSE,
AGED ABOUT 63 YEARS,
R/O: HEMAGARU POST: HALAGERI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-58 MEMBERSHIP NO.983
25. NAGAVENI W/O LAXMAN MADIVAL BAILALLI,
AGED ABOUT 59 YEARS,
POST: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-61 MEMBERSHIP NO.1001
26.RAMDAS BHARMA MADIVAL BAILALLI,
AGED ABOUT 69 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-62 MEMBERSHIP NO.1005
27. ABDULKHAYAM (BABU) HASAN SAB ITAGI,
AGED ABOUT 72 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-63 MEMBERSHIP NO.1008
28. ILIHAS HASAN SAB ITAGI,
AGED ABOUT 57 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-64 MEMBERSHIP NO.1009
29.KANNE W/O DYAVA NAIK KANALLI,
AGED ABOUT 79 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-65 MEMBERSHIP NO.1014
30. DINESH GOVINDA GOUDA VARTEKODLU,
AGED ABOUT 53 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-66 MEMBERSHIP NO.1018
31. RAMA IRA NAIK HARGI ,
AGED ABOUT 51 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
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C/W WP No. 107559 of 2024
SL. NO-67 MEMBERSHIP NO.1048
32. MANJUNATH GOURYA NAIK HALEGADDE,
AGED ABOUT 65 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-69 MEMBERSHIP NO.1064
33. SOMA RAAMA NAIK HALEGADDE,
AGED ABOUT 60 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-70 MEMBERSHIP NO.1066
34. JAYANTH GOURYA NAIK HALEGADDE,
AGED ABOUT 53 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-71 MEMBERSHIP NO.1069
35. RAGHUVEER GOVARDHAN PAI ITAGI,
AGED ABOUT 54YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-73 MEMBERSHIP NO.1077
36. KANNE W/O KANNA NAIK TARIKAI (GOUDA) ,
AGED ABOUT 75 YEARS,
R/O: HEMAGARU POST: HALAGERI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-75 MEMBERSHIP NO.1108
37. MAILA TIMMA NAIK KANALLI,
AGED ABOUT 74 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-76 MEMBERSHIP NO.1111
38. KRISHNA DYAVA MADIVAL BAILALLI,
AGED ABOUT 67 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-77 MEMBERSHIP NO.1115
39. SHREEKANTH LAXMAN NAIK VARTEKODLU,
AGED ABOUT 49 YEARS,
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C/W WP No. 107559 of 2024
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-79 MEMBERSHIP NO.1122
40. TUKARAM NARAYAN NAIK
VARTEKODLU(PRABHAKAR),
AGED ABOUT 48 YEARS,
R/O:ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-80 MEMBERSHIP NO.1124
41. ANNAPPA JATYA MADIVAL BAILALLI,
AGED ABOUT 53 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-81 MEMBERSHIP NO.1126
42. DEVI W/O LAXMAN NAIK VARTEKODLU,
AGED ABOUT 75 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-83 MEMBERSHIP NO.1142
43. GANAPATHI NAGOO NAIK CHANDRAGHATAGI,
AGED ABOUT 57 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-84 MEMBERSHIP NO.1144
44. VENKATRAMAN LAXMAN NAIK AIGOD,
AGED ABOUT 59 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-85 MEMBERSHIP NO.1158
45. NARAYANA GANAPA NAIK SAMPAKHAND,
AGED ABOUT 66 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-86 MEMBERSHIP NO.1166
46.KANNE W/O TIMMA NAIK HALEGADDE,
AGED ABOUT 65 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-88 MEMBERSHIP NO.1173
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C/W WP No. 107559 of 2024
47. RENUKA ISHWAR NAIK VARTEKODLU,
AGED ABOUT 72 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-91 MEMBERSHIP NO.1258
48. KANNE W/O MAILA NAIK KESARAGADDE,
AGED ABOUT 74 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-94 MEMBERSHIP NO.1398
49.GANAPATHI DYAVA NAIK HALEGADDE,
AGED ABOUT 67 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-95 MEMBERSHIP NO.1459
50. VENKATESH
SHREENIVAS SHETH GUNDEEMOOLE,
AGED ABOUT 72 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-101 MEMBERSHIP NO.1500
51. RAJU TIMMA NAIK MUNDGETAGGU ,
AGED ABOUT 51 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-102 MEMBERSHIP NO.1504
52. RENUKA MOOKA NAIK MUNDGETAGGU,
AGED ABOUT 69 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-104 MEMBERSHIP NO.1506
53. MANJI W/O HALA NAIK KANALLI,
AGED ABOUT 59 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-106 MEMBERSHIP NO.1509
54. MANJUNATH GANAPATHI GOUDA GADDEMANE,
AGED ABOUT 61 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
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C/W WP No. 107559 of 2024
U.K.DISTRICT-581322,
SL. NO-110 MEMBERSHIP NO.1516
55. KRISHNA VENKATRAMAN SHETTY ILLIKERI,
AGED ABOUT 62 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-111 MEMBERSHIP NO.1521
56. GANAPATHI HASLAR KUDUGUND,
AGED ABOUT 43 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-113 MEMBERSHIP NO.1526
57. SARASWATHI VENKATRAMAN SHETTY ILLIKERI,
AGED ABOUT 83 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-114 MEMBERSHIP NO.1528
58. RAVEENDRA BEERA NAIK
KOMBINAKAI MATH ,
AGED ABOUT 48 YEARS,
R/O: HEMAGARU POST: HALAGERI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-115 MEMBERSHIP NO.1531
59. KARIYAMMA NARAYAN NAIK KANALLI,
AGED ABOUT 62 YEARS,
R/O: ALAVALLI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-118 MEMBERSHIP NO.1541
60. RAAMA KANNA GOUDA KODSE,
AGED ABOUT 58 YEARS,
R/O: HALAGERI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-119 MEMBERSHIP NO.1549
61. NAGESH MOOKA NAIK MINSEGADDE,
AGED ABOUT 66 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-122 MEMBERSHIP NO.1581
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62. GANGADHAR NARAYAN NAIK
KANABETALIHONDA ITAGI,
AGED ABOUT 54 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-124 MEMBERSHIP NO.1585
63. JANARDHAN NARAYAN NAIK ITIAGI,
AGED ABOUT 62 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-127 MEMBERSHIP NO.1589
64. MOHAN NARAYAN NAIK ITAGI,
AGED ABOUT 57 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-128 MEMBERSHIP NO.1590
65. SHANKAR NARARAYN NAIK ITAGI,
AGED ABOUT 67 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-129 MEMBERSHIP NO.1591
66. RAMA MOOKA NAIK MENASHIGADDE,
AGED ABOUT 66 YEARS,
R/O: MENASHIGADDE, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-130 MEMBERSHIP NO.1592
67. RATNAKARA (RATNA) MOOKA NAIK MENSHIGADDE,
AGED ABOUT 59 YEARS,
R/O: MENASHIGADDE, ITAGI, TQ: SIDDAPUR,
U.K.DISTRICT-581322,
SL. NO-131 MEMBERSHIP NO.1593
68. GANAPATHI DYAVA NAIK MUNDAGE TEGGU,
AGED ABOUT 60 YEARS,
R/O: VARTEKODLU POST: ITAGI,
TQ: SIDDAPUR, U.K.DISTRICT-581322,
SL. NO-132 MEMBERSHIP NO.1594
69.ESMAI NANNE SAB ITAGI,
AGED ABOUT 45 YEARS,
R/O: ITAGI, TQ: SIDDAPUR,
- 25 -
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C/W WP No. 107559 of 2024
U.K.DISTRICT-581322,
SL. NO-172 MEMBERSHIP NO.1651
70. PADMAVATHI W/O RAMA NAIK
AGED ABOUT 79 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.133 MEMBERSHIP NO.1606
71. JAGDISH GOVINDA NAIK
CHANDRAGHATAGI
AGED ABOUT 49 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.134 MEMBERSHIP NO.1607
72. GANAPI W/O MARIYA NAIK DODDAGADE
AGED ABOUT 65 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.136 MEMBERSHIP NO.1615
73. SHIVALINGA CHENNABASAYYA ALALIMATH
AGED ABOUT 46 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.141 MEMBERSHIP NO.1644
74. MANJUNATH RAMA NAIK VARLEKUR
AGED ABOUT 56 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.143 MEMBERSHIP NO.1649
75. NARAYAN BEERA NAIK TARIKARI
AGED ABOUT 63 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.144 MEMBERSHIP NO.1653
76. GANAPATI BEERA NAIK HARAGULI
AGED ABOUT 61 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.147 MEMBERSHIP NO.1672
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77. VENKATARAMANA TIMMA NAIK MUNDIGETEGGU
AGED ABOUT 62 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.149 MEMBERSHIP NO.1675
78. MANJUNATH KANNAGOUDA KODSE
AGED ABOUT 50 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.150 MEMBERSHIP NO.1680
79. ISMAIL MOHAMMAD SAB ITAGI
AGED ABOUT 45 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.151 MEMBERSHIP NO.1682
80. GAJANANA RAMA NAIK JANATA KERI,
AGED ABOUT 47 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.153 MEMBERSHIP NO.1692
81. NAGARAJ GOVIND IGODU
AGED ABOUT 39 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.154 MEMBERSHIP NO.1694
82. MANJUNATH SHANESHWAR GOUDA ITAGI
AGED ABOUT 45 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.145 MEMBERSHIP NO.1695
83. KANNE W/O NARAYAN NAIK SOMANKUDI
AGED ABOUT 58 YEARS,
R/O HALGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.156 MEMBERSHIP NO.1698
84. MANJUNATH VEERABHADRA MADIWAL BAILHALLI
AGED ABOUT 45 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
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C/W WP No. 107559 of 2024
SL.NO.161 MEMBERSHIP NO.1714
85. VEENA ANNAPPAGOUDA VARLEKUR
AGED ABOUT 53 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.162 MEMBERSHIP NO.1717
86. SARASWATHI KANNA NAIK KHANALLI
AGED ABOUT 43 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.163 MEMBERSHIP NO.1718
87. GANAPATHI NARAYAN HASLA KADIUND
AGED ABOUT 51 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.167 MEMBERSHIP NO.1724
88. ISMAIL NANNESAB ITAGI
AGED ABOUT 45 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.172 MEMBERSHIP NO.1732
89. RAMATIMMA NAYAK ODADARI
AGED ABOUT 74 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.173 MEMBERSHIP NO.1736
90. ASHOK VENKATARAMANA SHETTY GUNDIMULE
AGED ABOUT 49 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.176 MEMBERSHIP NO.1739
91. PRAKASH VENKATARAMANA SHETTY GUNDIMULE
AGED ABOUT 50 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.177 MEMBERSHIP NO.1740
92. GANESH VENKATARAMANA SHETTY GUNDIMULE
AGED ABOUT 49 YEARS,
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R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.178 MEMBERSHIP NO.1741
93. GANAPATI SHIVANAND MADIWAL BAILAHALLI
AGED ABOUT 44 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.180 MEMBERSHIP NO.1743
94. SARASWATHI NARAYANA HASLA KADAGUND
AGED ABOUT 63 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.181 MEMBERSHIP NO.1745
95. JAYAVANT NARAYANA HSLA KADAGUND
AGED ABOUT 32 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.182 MEMBERSHIP NO.1746
96. KERESWAMY HANUMANT MADIWAL BAILAHALLI
AGED ABOUT 41 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.185 MEMBERSHIP NO.1749
97. PRASHANT VENKATRAMAN KHANAHALLI
AGED ABOUT 37 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.189 MEMBERSHIP NO.1755
98. NAGAPATHI DEVA NAIK KHANALLI
AGED ABOUT 41 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.191 MEMBERSHIP NO.1758
99. MOHAN NARAYAN NAIK
AGED ABOUT 42 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.194 MEMBERSHIP NO.1765
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100. UDAYA KRISHNA NAIK SAMPAKAND
AGED ABOUT 53 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.199 MEMBERSHIP NO.1772
101. RAMCHANDRA KRISHNA NAIK SAMPAKAND
AGED ABOUT 48 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.200 MEMBERSHIP NO.1773
102. GOURI W/O KRISHNA NAIK SAMPAKAND
AGED ABOUT 73 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.201 MEMBERSHIP NO.1774
103. LINGAPPA GANAPA NAIK SAMPAKAND
AGED ABOUT 70 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.202 MEMBERSHIP NO.1777
104. RAMACHANDRA MUKA NAIK MUNDIGE TEGGU
AGED ABOUT 43 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.204 MEMBERSHIP NO.1780
105. NARAYAN TIMMA NAIK ODADARI
AGED ABOUT 75 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.205 MEMBERSHIP NO.1785
106. RAJASHEKHAR KANNA NAIK MATHADGADDE
AGED ABOUT 46 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.207 MEMBERSHIP NO.1789
107. RAMESH KANNA NAIK MATHADGADDE
AGED ABOUT 42 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
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SL.NO.208 MEMBERSHIP NO.1790
108. MAHABALESHWAR TIMMA NAIK HALEGADDE
AGED ABOUT 37 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.209 MEMBERSHIP NO.1791
109. RATNAKAR MAHILA NAIK KESARGADDE
AGED ABOUT 68 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.2109 MEMBERSHIP NO.1797
110. SHRIDHAR BARMA MADIWALA BAILHALLI
AGED ABOUT 55 YEARS,
R/O ALAVALLI , TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.211 MEMBERSHIP NO.1809)
111. SHANMUKHA KANNA NAIK TARIKAI
AGED AVOUT 42 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.212 MEMBERSHIP NO.1810
112. RAMANAND SHANESHWAR GODA VARLEKODLU
AGED AVOUT 39 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.213 MEMBERSHIP NO.1812
113. PRABHAKAR GANGADHAR NAIK ALAHALLI,
AGED AVOUT 39 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.216 MEMBERSHIP NO.1817
114. NAGAVENI MANJUNATH HASLAR
AGED AVOUT 45 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.219 MEMBERSHIP NO.1823
115. GURUPRASAD WAGHARAJ NAIK VARLEKODLU
AGED AVOUT 35 YEARS,
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R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.222 MEMBERSHIP NO.1832
116. DINESH RAMCHANDRA NAIK AIGORU
AGED AVOUT 37 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.223 MEMBERSHIP NO.1834
117. MOHAMMAD GOUSE MAIDUMSAB
AGED AVOUT 43 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.224 MEMBERSHIP NO.1838
118. PRADEEP MANJUNATH NAIK KESRUGADDE
AGED AVOUT 39 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.228 MEMBERSHIP NO.1845
119. SANTOSH IRA NAIK MUNDIGETEGGU]
AGED AVOUT 33 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.230 MEMBERSHIP NO.1850
120. YOGESH MANJUNATH GOUDA KHODSE]
AGED AVOUT 35 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.231 MEMBERSHIP NO.1851
121. MANJI W/O BALINDRA NAIK KHANAHALLI
AGED AVOUT 65 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.234 MEMBERSHIP NO.1863
122. NARAYAN DYAVA NAIK KHANAHALLI
AGED AVOUT 61 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.237 MEMBERSHIP NO.1867
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123. KAVYA S/O NAGARAJ NAIK @ KUMARSWAMY
AGED AVOUT 42 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.239 MEMBERSHIP NO.1873
124. MOHAN BANGARYA NAIK KHANAHALLI
AGED AVOUT 45 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.242 MEMBERSHIP NO.1877
125. MANJUNATH NARAYAN NAIK SAMPAKAND
AGED AVOUT 42 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.243 MEMBERSHIP NO.1879
126. MOHAN RAMA NAIK ITAGI
AGED AVOUT 45 YEARS,
R/O ITAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.245 MEMBERSHIP NO.1883
127. RAGHAVENDRA KESHAVA NAIK UDDABANNA
AGED AVOUT 40 YEARS,
R/O HALGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.247 MEMBERSHIP NO.1888
128. GANAPATI DYAVA NAIK KHANALLI
AGED AVOUT 44 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.252 MEMBERSHIP NO.1895
129. RAVI (RAVICHANDRA) KHANNA NAIK DODDAGADDE
AGED AVOUT 60 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.253 MEMBERSHIP NO.1897
130. SARIJA RAVI NAIK DODDAGADDE
AGED AVOUT 57 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
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SL.NO.256 MEMBERSHIP NO.1902
131. DEEPAK NARAYAN NAIK (DUDKINMANE) HONNEKAI
AGED AVOUT 39 YEARS,
R/O CHANDRAGHATAGI ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.257 MEMBERSHIP NO.1905
132. GURUMURTHY G.I.GULMANE
AGED AVOUT 42 YEARS,
R/O IAGI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.258 MEMBERSHIP NO.1906
133. RAMACHANDRA BEERA NAIK HAREGULI
AGED AVOUT 43 YEARS,
R/O HEMUGARU HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.262 MEMBERSHIP NO.1928
134. CHANDRAKALA MOHAN NAIK KHANAHALLI
AGED AVOUT 42 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.263 MEMBERSHIP NO.1932
135. NETRAVATI RAMA NAIK KHANAHALLI
AGED AVOUT 42 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.266 MEMBERSHIP NO.1937
136. GIRISH I NAIK SOMANKULI
AGED AVOUT 34 YEARS,
R/O HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.269 MEMBERSHIP NO.1945
137. ISHWAR BEERA NAIK SAMPAKANDA
AGED AVOUT 69 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.270 MEMBERSHIP NO.1952
138. SURESH BEERA NAIK MUNDGETEGGU
AGED AVOUT 41 YEARS,
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R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.271 MEMBERSHIP NO.1953
139. VINAYAK LINGAPPA NAIK SOMANKULI
AGED AVOUT 25 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.272 MEMBERSHIP NO.1954
140. LAXMI HASLAR UDUGUNDA
AGED AVOUT 74 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.280 MEMBERSHIP NO.1976
141. VENKATRAMANA KHANNA NAIK SOMANKULI
AGED AVOUT 60 YEARS,
R/O HEMGAR HALAGERI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.282 MEMBERSHIP NO.1978
142. HANUMANTA MUKA NAIK HEMGAR
AGED AVOUT 65 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.288 MEMBERSHIP NO.1994
143. ANNAPPA DYAVA NAIK KHANAHALLI(KANNE DYAVA)
AGED AVOUT 41 YEARS,
R/O ALAVALLI, TQ.SIDDAPUR
U.K.DISTRICT-581322
SL.NO.289 MEMBERSHIP NO.1996
...PETITIONERS
(BY SRI LINGESH V KATTEMANE, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATION
M.S. BUILDING
BENGALURU - 5600 01.
2. THE STATE CO-OPERATIVE
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ELECTION AUTHORITY
3RD FLOOR, A-BLOCK, SHANTI NAGAR
T.T.M.C. BUILDING, BENGALURU-560002
REPRESENTED BY ITS COMMISSIONER
3. THE DISTRICT ELECTION OFFICER DEPUTY
REGISTRAR OF CO-OPERATIVE SOCIETIES
KARWAR, U.K. DISTRICT-581301
4. THE RETURNING OFFICER
VIVIDODDESHA PRATHAMIKA
GRAMEENA KRUSHI SAHAKAR
SANGHA NI, ITAGI,
GRAM ADALITADHIKARI ITAGI
TQ : SIDDAPUR (U.K.) - 581 355.
5. CHIEF EXECUTIVE OFFICER,
VIVIDODDESHA PRATHAMIKA G
RAMEENA KRUSHI SAHAKAR
SANGHA NI, ITAGI,
GRAM ADALITADHIKARI ITAGI
TQ: SIDDAPUR (U.K.) - 581 335.
...RESPONDENTS
(BY SMT. MALA D. BHUTI, AGA FOR R1 AND R2;
SRI MALLIKARJUNSWAMY HIREMATH, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO, ISSUE
APPROPRIATE WRIT IN THE NATURE TO CERTIORARI TO QUASH THE
IMPUGNED NON ELIGIBLE BORROWERS FINAL VOTERS LIST
PUBLISHED BY THE 4TH RESPONDENT VIDE ANNEXURE-C DATED
22.11.2024 PETITIONER IS CONCERNED ONLY IN THE INTEREST OF
JUSTICE AND EQUITY. ISSUE WRIT OF MANDAMUS BY DIRECTING
THE RESPONDENTS TO PUBLISH FRESH FINAL ELIGIBLE
BORROWERS MEMBER VOTER LIST BY INCLUDING THE NAME OF
PETITIONERS IN THE FINAL ELIGIBLE BORROWER VOTER LIST IN
THE ELECTION TO THE COMMITTEE OF MANAGEMENT OF THE 5TH
RESPONDENT SOCIETY SCHEDULE TO BE HELD ON 14.12.2024 IN
THE INTEREST OF JUSTICE AND EQUITY AND ETC.,
THESE WRIT PETITIONS, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE C.M. POONACHA
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ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE C.M. POONACHA) The present writ petitions are filed seeking for the following reliefs:
a) "Issue appropriate writ in the nature of certiorari to quash the impugned non eligible borrowers final voters list published by the 4th respondent vide Annexure-C dated 22.11.2024 in the interest of justice and equity.
b) Issue writ of mandamus by directing the respondents to publish fresh final eligible borrowers member voter list by including the name of petitioners in the final eligible borrower voter list in the election to the committee of management of the 5th respondent Society schedule to be held on 14.12.2024 in the interest of justice and equity.
c) Pass such other suitable order/s as this Hon'ble Court deem fit in the facts and circumstances of the case."
2. It is the assertion of the petitioners that out of a total number of 1164 voters, 397 voters have been
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3. Per contra, learned counsel for respondent No.5 submits that the 472 members are the loanees and there are non-loanees of 62 in number were also permitted to participate in the election. It is further submitted that notices have been sent to all the members and in compliance of Rule 13-D(2-A) of the Karnataka Co-
operative Societies Rules, 19601, and acknowledgments are available.
4. The petitioners in the present writ petition alleged the violation of Rule 13-D(2-A) of the Rules.
5. It is relevant to note that a Co-Ordinate Bench of this Court in the case of Sri B. Ganganna and Others vs. The State of Karnataka, Department of Co-
operation and Others2 after consideration of the various judgments framed the following points for consideration:
1Hereinafter referred to as the 'Rules' 2 ILR 2024 KAR 1901
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(a) Whether a writ petition under Article 226 of the Constitution India is maintainable (before the publication of the calendar of events 70 of under Rule 14) to redo the voters' list for violation of Rule 13-D(2-A) (of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2- A) le of Rules, 1960?
(c) Whether the judgments of co-
ordinate Bench of this Court MOHAMMAD BEARY & OTHERS vs. THE STATE OF KARNATAKA & OTHERS3 and H.S. RAJU AND OTHERS vs. STATE OF KARNATAKA AND OTHERS4 are per incurium and contrary to the law in ELECTION COMMISSION OF INDIA THROUGH SECRETARY vs. ASHOK KUMAR AND OTHERS5."
6. This Court while answering the said questions has held as follows:
"22. On a cursory reading of the above-mentioned provisions, it is evident that the role of the Co-Operative Election Authority under the scheme of the Act, 1959 and the Rules 1960, in conducting the election to the board of a co-operative society is all-pervasive. Right from the stage of preparing the eligible and ineligible voters' list till the announcement of results, the Co- Operative Election Authority has a predominant role to play in not only conducting the elections to the board of a co-operative society but also in finalising the electoral roll with reference to right to vote and disqualification to vote. This aspect is to be kept in mind while answering the questions raised in the petition.3
Writ petition No.29271/2023 & Connected matters) 4 2022 (4) AKR 775 5 (2000)8 SCC 216
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26. Having considered the predominant role of the Co-Operative Election Authority right from the stage of preparing the electoral roll, finalising the same after hearing the objections, publication of calendar of events and conducting the elections, and having considered the nature of the vote of member in a co-operative society, before proceeding to answer the question whether there can be a challenge to the electoral roll in a petition under Article 226 of the Constitution of India, before the publication of the calendar of events on the premise that the said roll is published in violation of Rule 13-D(2-A), the Court has to consider if any, statutory remedy is available to question the violation of provisions of the Act, 1959 and the Rules, 1960 in preparing the eligible and ineligible voters' list.
28. The plain grammatical meaning of the expression "any dispute arising in connection with the election" itself makes abundantly clear that the Authority under Section 70(2)(c) of the Act, 1959 can decide any dispute in connection with the election of the members of the board of a co-operative society. In addition, as can be noticed from Section 70(2)(c), unlike the provisions in the enactments like The Karnataka Municipalities Act, 1964, Karnataka Gram Swaraj and Panchayat Raj Act, 1993, and even the Representation of People Act, 1951, which provide for election dispute on specific grounds enumerated in the provision, in Section 70(2)(c), the challenge to the election to the Board of a co-operative society is not restricted to certain specific grounds. Thus, there can be no room for any doubt whatsoever that the Section 70(2)(c) of Act, 1959 is wide enough to cover all questions in connection with Section 20 (a-iv) (a-v) and Rule 13-D (2-A) referred to above.
29. However, a word of caution is needed here. The right to vote and the disqualification to vote in the election to the board of the co-operative society is not just dependent on the procedure to be followed under Rule 13-D(2-A) of the Rules. The right to vote or ineligibility to vote depends on the members meeting, the eligibility criteria prescribed under Section 20(a-iv) and (a-v). Non-compliance with the mandatory procedures prescribed under Rule 13-D(2-A) for preparation of voters' list ipso facto will not make the
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NC: 2024:KHC-D:18137 WP No. 107561 of 2024 C/W WP No. 107559 of 2024 ineligible voter, eligible to vote. Eligibility to vote is also required to be demonstrated. It is quite possible that even if Rule 13-D92-A) is not followed, the list may conform to Section 20(a-iv) and (a-v) of the Act, 1959. Thus, apart from demonstrating that the Rule 130D is not complied, the member has to demonstrate that the is eligible to vote but should also demonstrate that the faulty voters' list made and impact on the election results.
30. It is also relevant to note that non- compliance of some part of Rule 13-D(2-A), may close the window provided to repay the dues within the time fixed under Rule 13-D(2-A). It will take away the opportunity to be an eligible voter or an opportunity to contest. Losing a chance to contest an election if the nomination paper is rejected on the premise that the candidate's name is not in the electoral roll can also be questioned under Section 70 of the Act, 1959.
33. Admittedly, Section 70(2)(c) does not specify the grounds on which an election to the board of a co- operative society can be set aside. Assuming that there is a vacuum as to what kind of relief can be granted under Section 70(2)(c), applying the principles contained in Section 100(1)(d-iv) of Act of 1951, and following the ratio in T.S.PATIL vs. THE J.R.C.S. AND OTHERS6 and CHANNE GOWDA AND ANOTHER vs. STATE OF KARNATAKA AND OTHERS7 and HAYAT BEIG vs. MUNIVENKATE GOWDA AND OTHERS8, the non-compliance of Rule 13-D(2-A) of Rules, 1960 can be read as a ground available under Section 70(2)(c) of Act, 1959 to challenge the election to the board of a co- operative society. Thus, the Authority under Section 70 of the Act, 1959 can also look into the violation of the provisions of the Act, 1959 and Rules, 1960, applicable to the election to the board of a co-operative society. If, it is established that the electoral roll is prepared in violation of the mandatory rules and that the result of the election is affected on account of faulty electoral roll, then, the Authority under the Act is competent to pass an appropriate order on the election by assessing the 6 ILR 2007 KAR 491 7 1975 (2) Kar.L.J.235 8 (1972) 1 Mys.L.J.121
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NC: 2024:KHC-D:18137 WP No. 107561 of 2024 C/W WP No. 107559 of 2024 impact of faulty electoral roll on the outcome of the election. This being the position, this Court is of the view that the judgment rendered in T S PATIL5 does not come to the aid of the petitioners. On the other hand, the principle laid down in the said judgment will enable the Authority under Section 70 to examine the violation of Rule 13-D(2-A) of Rules, 1960 as well.
40. Whether the preparation of the electoral roll is part of an election is the question answered by the Apex Court in SHRI SANT SADGURU JANARDAN SWAMI (MOINGIRI MAHARAJ) SAHAKARI DURGHA UTPADAK SANSTHA AND ANOTHER VS. STATE OF MAHARASHTRA AND OTHERS9. The Apex Court has analyzed the scheme of the Maharashtra Co-operative Societies Rules concerning the preparation of the electoral roll and the process of filing objections to the ineligible voter's list. The Apex Court has taken the view that the preparation of the electoral roll is also an intermediate stage in the election.
41. The provisions of the Rules, 1960, in so far as the conduct of elections are complete code in itself. The said judgment is indeed rendered interpreting the provisions of the Maharashtra Co-Operative Societies Act and Rules. It is also true that the procedures under the said Act and Rules in preparing the electoral roll are different from the one provided in the Act, 1959 and Rules, 1960. However, the fact that both enactments provide an adjudicatory mechanism before finalizing the final electoral roll and also the fact that an independent authority other than the co-operative society is assigned with the role of preparing the electoral rolls and conducting elections, the underlying philosophy in both Rules in so far as conducting elections to the board of a co-operative society is by and large the same.
44. In the light of the reasons recorded above, this Court is of the view that as a general principle, the writ petition to challenge the electoral roll published for holding elections to the board of a co-operative society is not maintainable. However, this Court is not holding that the remedy under Article 226 of the Constitution of India is completely ruled out. There may be situations, 9 (2001) 8 SCC 509
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NC: 2024:KHC-D:18137 WP No. 107561 of 2024 C/W WP No. 107559 of 2024 in the facts and circumstances of a given case, the High Court in the exercise of plenary jurisdiction under Article 226 of the Constitution of India may have to step into avert a total miscarriage of justice in preparing the electoral roll. It is not desirable to spell out those circumstances in this petition. Suffice it to say that the facts obtained in this petition do not warrant such exercise.
50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-
Operative Rules 1960 is an integral part of the election process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY2 and H.S. RAJU3 are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases."
(emphasis supplied)
7. In view of the settled position of law of this Court as referred to above, the present writ petition is
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NC: 2024:KHC-D:18137 WP No. 107561 of 2024 C/W WP No. 107559 of 2024 disposed off reserving liberty to the petitioners to avail the remedy under Section 70 of the Karnataka Co-operative Societies Act, 1959, since they have failed to demonstrate exceptional circumstances for grant relief in exercise of the extraordinary discretionary jurisdiction of this Court under Article 226 of the Constitution of India.
Sd/-
(C.M. POONACHA) JUDGE PMP/CT-ASC List No.: 11 Sl No.: 4