Supreme Court - Daily Orders
Jamir Alias Maanu vs Inspector Of Customs on 17 February, 2014
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ITEM NO.5 COURT NO.5 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).10652/2013
(From the judgement and order dated 04/07/2013 in CRLA No.1192/2010,
of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
JAMIR ALIAS MAANU Petitioner(s)
VERSUS
INSPECTOR OF CUSTOMS Respondent(s)
(With appln(s) for bail and office report)
Date: 17/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Mr. Siddhart Mittal, Adv.
Mr. Varun Punia, Adv.
Mr. S.K. Sabharwal, Adv.
For Respondent(s) Mr. Rakesh Kr. Khanna, ASG
Ms. Sushma Manchanda, Adv.
Mr. Ravindra Kumar Verma, Adv.
Mr. B. Krishna Prasad, Adv.
Mr. Mohit Nagar, Adv.
UPON hearing counsel the Court made the following
O R D E R
As prayed for on behalf of the respondent, list after two weeks.
(G. SUDHAKARA RAO) (SHARDA KAPOOR) COURT MASTER COURT MASTER