Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs The State Of Assam on 15 November, 2022

                                                         Page No.# 1/3

GAHC010174212022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : AB/2498/2022

         JALANDHAR KUMAR SINGH @ JALANDHAR KUMAR @ JALANDHAR
         SINGH AND 4 ORS
         S/O RAMBRIKSH SINGH
         R/O MURAUWATPUR
         WARD NO. 3, MAHNAR
         P.O. MURAUWATPUR
         P.S. DESRI
         DIST. VAISHALI, BIHAR,
         PIN-844506

         2: SIBANI DAS
         W/O SUBLA DAS
         R/O ASRAM BASTI

         AMSING
         JORABAT
         AMSING NC
         P.O. SATGAON
         P.S. SATGAON
         DIST. KAMRUP (M)
         ASSAM

         PIN-781027

         3: TRILOK KUMAR SINGH @ TRILOK SINGH
          S/O RAM BRIKSH SINGH
         R/O MURAUWATPUR
         WARD NO. 3
          MAHNAR
         P.O. MURAUWATPUR
         P.S. DESRI
         DIST. VAISHALI
          BIHAR
                                                                                    Page No.# 2/3

            PIN-844506

            4: JITENDRA KUMAR SINGH@ JITU SINGH
             S/O RAMBRIKSH SINGH
            R/O MURAUWATPUR
            WARD NO. 3
             MAHNAR
            P.O. MURAUWATPUR
            P.S. DESRI
            DIST. VAISHALI
             BIHAR

            PIN-844506

            5: ARJUN KUMAR SINGH @ ARJUN SINGH
             S/O RAMBRIKSH SINGH
            R/O MURAUWATPUR
            WARD NO. 3
             MAHNAR
            P.O. MURAUWATPUR
            P.S. DESRI
            DIST. VAISHALI
             BIHAR

            PIN-84450

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR N N UPADHYAYA

Advocate for the Respondent : PP, ASSAM

BEFORE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 15.11.2022 On the prayer of learned counsel for the petitioner, list this matter after 1(one) week.

Page No.# 3/3 It is submitted by Mr. K. K. Parasar, learned Addl. P.P. appearing for the State that the case diary is received.

Interim order passed earlier shall continue, till the next date of listing.

JUDGE Comparing Assistant