Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(4) in The Punjab School Education Board Employees (Conduct) Regulations, 1978 (4)No employee shall accept any fee for any work done by him for any public body or any private person without the previous sanction of the Chairman.
