Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 265(5)] [Section 265] [Entire Act]

State of Maharashtra - Subsection

Section 265(5)(ii) in The Maharashtra Municipal Corporations Act, 1949

(ii)issue of permission to occupy a building under section 263; or