Section 29 in The Orissa Court-fees (Amendment) Act, 1939
29. Amendment of Article 18 of Schedule II of Act VII of 1870.
- In Article 18 of Schedule II of the principal Act -(a)for the entry in the first column, the following entry shall be substituted:"Application under paragraph 17 or paragraph 20 of the Second Schedule to the Code of Civil Procedure, 1908 (V of 1908)";(b)in the third column for the words "ten rupees" the words "fifteen rupees" shall be substituted.
