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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(l) in The Bonded Labour System (Abolition) Ordinance, 1975

(l)"ordinary loan" means a loan granted by a bank or any financing institution to a land holder against mortgage of land or any other security;