Section 12(27) in Gujarat Sales Tax (Second Amendment) Act, 1976

[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(27) in Gujarat Sales Tax (Second Amendment) Act, 1976

(27)in entry 79,-

(i)in column 2, for the words "Typewriting and duplicating", the words ??? shall be substituted;

(ii)in columns 3 and 4, for the expression "Do", the words "Fifteen paise in the rupee" shall be substituted;