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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in The Maharashtra Agricultural Lands (Lowering of Ceiling on Holdings) Distribution of Surplus Land and (Amendment) Rules, 1975

(2)A copy of the programme shall also be displayed in the village Chavdi, in the office of the village Panchayat, if any, or if the village has no Panchayat at any other prominent place in the village and in the office of the Tahsildar.