Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act] State of Rajasthan - Subsection Section 101(1)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (b)declaring of the election of all or any of the returned candidates from an electoral college to be void; or