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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(f) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(f)[ Other ratings. [Substituted by G.S.R. 1390, dated 12th December, 1974] - Not more than 3 persons per room in a cargo ship and not more than 6 persons per room in a passenger ship;