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[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(5)(e) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(e)to make in such reports the recommendations as to the measures that should be taken by the Union or any State for the effective implementation of those safeguards and other measures for the protection, welfare and socio-economic development of the socially and educationally backward classes; and