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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(25) in First Statutes of the Rai University

(25)To insure and keep insured, if deemed expedient, all or any of the building and other assets of the university and invest in securities approved by law relating of the university or in such manner as the board of members may think fit and proper in the best interest of the university.