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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Greater Bengaluru City Corporation -

Section 62(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Corporation shall place at the disposal of the Mayor annually byway of sumptuary allowance such sum not exceeding the limit as may beprescribed:Provided that, the limit shall be as prescribed.