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[Cites 0, Cited by 1] [Section 92(2)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2)(o) in The Food Safety And Standards Act, 2006

(o)notifying the registering authority and the manner of registration; the manner of making application for obtaining licence, the fees payable therefor and the circumstances under which such licence may be cancelled or forfeited under section 31;