Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(c) in Kolkata Port Trust Employees (Classification, Control and Appeal) 4th Amendment Regulations, 2006 (c)The following Sub-clauses (vii) and (viii) shall be inserted after Regulation 6 :-
