National Green Tribunal
Suresh B Jaipuria vs Ms Sms Paryavaran Ltd on 16 September, 2020
Item Nos. 03 & 04 (Pune Bench)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Video Conferencing)
Original Application No. 09/2017 (WZ)
With
Original Application No. 05/2018 (WZ)
Suresh Banarasilal Jaipuria Applicant(s)
Versus
M/s. SMS Paryavaran Ltd. & Ors. Respondent(s)
With
Gopal Radheshyam Choudhary Applicant(s)
Versus
M/s. SMS Paryavaran Ltd. & Ors. Respondent(s)
Date of hearing: 16.09.2020
CORAM: HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
Original Application No. 09/2017 (WZ):
For Respondent(s) : Mr. Vidhish V. Sakarkar, Advocate for R- 2 to 4
Mr. D. M. Kale, Advocate for Municipal Council,
Shegaon
Mr. Vilas A. Jadhav, Advocate for R-6
Original Application No. 05/2018 (WZ):
For Respondent(s) : Mr. Vilas A. Jadhav, Advocate for R-6
Mr. D. M. Kale, Advocate for Municipal Council,
Shegaon
ORDER
The report as required has not been submitted till date. The learned counsel for the respondent on behalf of the Committee has sought time to file a report. Report be filed within four weeks.
List it on 19.11.2020.
Sheo Kumar Singh, JM Dr. Satyawan Singh Garbyal, EM R 1