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[Cites 0, Cited by 0] [Section 60A(3)] [Section 60A] [Entire Act]

State of Maharashtra - Subsection

Section 60A(3)(v) in The Maharashtra Municipal Corporations Act, 1949

(v)audited financial statements showing Balance sheet, Receipts and Expenditures, and cash flow on a quarterly basis, within two months of end of each quarter, and audited financial statements for the full financial year, within three months of the end of the financial year;