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[Cites 0, Cited by 0] [Section 44E(3)] [Section 44E] [Entire Act]

State of Jharkhand - Subsection

Section 44E(3)(c) in The Bihar Co-operative Societies Act, 1935

(c)the amounts paid under the mortgages aforesaid and remaining in the hands of the Board or of the Trustee at that time;