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State of Kerala - Section

Section 12C in Kerala Factories Rules, 1957

12C. [ Register of Factories. [Inserted by SRO No.1149/2001 dt. 28-12-2001.]

- The authorities granting, renewing, amending or transferring the licence shall maintain a register called the "Register of Factories" and full details shall be entered in it. The register shall be well maintained so as to have full details in respect of each factory at all times.