(2)No consignment of tea or tea seed shall be shipped or waterborne to be shipped for carriage (or shall be taken by land or air) to any of the [* * *] [ The words " French or" omitted by the Adaptation of Laws (No. 3) Order, 1956.] Portuguese Settlements bounded by India until the owner has delivered to the Commissioner of Customs a permit issued by or on behalf of the Board covering the quantity to be shipped.
