Section 4(5)(a) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

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Union of India - Subsection

Section 4(5)(a) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

(a)more than one person to join together and file a single application if it is satisfied, having regard to the cause and the nature of relief prayed for that they have a common interest in the matter, or

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Union of India - Subsection

Section 4(5)(a) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015