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Himachal Pradesh High Court

Balram Singh & Others vs . State Of H.P. on 28 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Balram Singh & others Vs. State of H.P. .

Cr.MMO No. 200 of 2018 28.7.2022 Present: Mr.Naven K. Bhardwaj, Advocate, for the petitioners.

Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 1.

Mr.Bhupinder Pathania, Advocate, for respondent No. 2.

As prayed, list after two weeks.

(Vivek Singh Thakur), Judge.

28th July, 2022 (Keshav) ::: Downloaded on - 28/07/2022 20:04:39 :::CIS