Himachal Pradesh High Court
Balram Singh & Others vs . State Of H.P. on 28 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Balram Singh & others Vs. State of H.P. .
Cr.MMO No. 200 of 2018 28.7.2022 Present: Mr.Naven K. Bhardwaj, Advocate, for the petitioners.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 1.
Mr.Bhupinder Pathania, Advocate, for respondent No. 2.
As prayed, list after two weeks.
(Vivek Singh Thakur), Judge.
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