Section 23 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988
23. Confirmation.
- A probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation, if:(a)his work and conduct is reported to be satisfactory,(b)his integrity is certified, and(c)the Appointing Authority is satisfied that he is otherwise fit for confirmation.
