Supreme Court - Daily Orders
Suresh Kumar Saini vs Union Of India on 9 August, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO. 47 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No......../2017
(Diary No(s). 1951/2017)
SURESH KUMAR SAINI Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(Office report on default)
Date : 09-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBER]
For Petitioner(s) Ms. Manju Jetley, AOR(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears behalf of the petitioner. The writ petition is dismissed for non-prosecution.
(MADHU BALA) (SHAKTI PARKASH SHARMA) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by MADHU BALA Date: 2017.08.11 14:45:46 IST Reason: