Section 4(3)(a) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

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State of Uttarakhand - Subsection

Section 4(3)(a) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

(a)[ reduce the revenue deficit to nil in the four years starting from 01st April, 2011 and ending on 31st March, 2015;] [Substituted by section 2 (i) of Uttarakhand Act No. 07 of 2011.]

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State of Uttarakhand - Subsection

Section 4(3)(a) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005