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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(4)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)all claims of members and creditors who exercise the option referred to in sub section (2) within the period specified therein, have been met in full.