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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(5) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(5)If upon receipt of the inquiry report, the State Government is satisfied that the university has violated any provision of this Act, it shall direct the university to make necessary improvement and suggest for proper implementation of the provision of this Act.